High Courts06 Feb 2017Dismissed
Ram Singh Vs Ram Swarup
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1233
Succession Act, 1925 - Section 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 44 of 59
High Courts06 Feb 2017Disposed Off
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1190 : (2017) 2 RCRCivil 802
Haryana Canal and Drainage Act, 1974 - Section 18, Section 18-A
High Courts06 Feb 2017Allowed
Naresh Kumar Aggarwal Vs Manohar Lal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 673
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts06 Feb 2017Allowed
Pawan Kumar Vs Gajinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 744
High Courts06 Feb 2017Dismissed
Kanhiya Lal Vs Harish Chander
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 656
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts06 Feb 2017Dismissed
Rajinder Singh Vs Manjit Kaur @ Jeeto
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 668
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts06 Feb 2017Dismissed
Balwant Singh Gupta Vs The Tribunal Improvement Trust
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 902
Constitution of India, 1950 - Article 226Punjab Town Improvement Act, 1922 - Section 41
High Courts06 Feb 2017Allowed
Paramjit Singh Bansal Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1163 : (2017) 2 SCT 686
High Courts06 Feb 2017Dismissed
Union Public Service Commission Vs Sunita Sharma
Punjab And Haryana At Chandigarh · (2017) 2 SCT 734
Constitution of India, 1950 - Article 14, Article 16
High Courts06 Feb 2017Allowed
Arun Kumar Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 82
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts06 Feb 2017Disposed Off
Punjab and Sind Bank Vs UT Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 806
Capital of Punjab (Development and Regulation) Act, 1952 - Section 8-A
High Courts03 Feb 2017Allowed
Attar Singh Vs Commissioner, Rohtak Division, Rohtak & Ors.
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0275
Punjab Village Common Lands (Regulation) Act, 1961 — Section 1(a), 2(g), 2(g)(i), 2(g)(ii), 2(g)(iii), 2(g)(iv), 2(g)(v), 2(g)(vi), 2(g)(vii), 2(g)(viii), 2(g)(ix), 2(g)(5), 4, 4(3)(ii), 13A, 13AA, 7Punjab Holdings (Consolidation And Prevention Of Fragmentation) Act, 1948 — Section 2(bb), 18, 23APunjab Gram Panchayat Act 1952 — Section 3
High Courts03 Feb 2017Dismissed
Shaminder Singh and another Vs Financial Commissioner (Appeals-I), Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0268
Code of Civil Procedure, 1908, Order 9Rule 2
High Courts03 Feb 2017Allowed
Kuldeep Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0254
High Courts03 Feb 2017Dismissed
Gurmukh Singh alias Ganna Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1013
Unlawful Activities (Prevention) Act, 1967 - Section 20, Section 43, Section 45
High Courts03 Feb 2017Disposed Off
Court on its own motion Vs Editor-in-Chief/Reporter of Ranjai Bharat Secular (Hindi)
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 998
Contempt of Courts Act, 1971 - Section 2
High Courts03 Feb 2017Disposed Off
Parul Sharma Vs Sandeep Sharma
Punjab And Haryana At Chandigarh · (2017) 2 DMC 97
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 9
High Courts03 Feb 2017Dismissed
Sampuran Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 881
Land Acquisition Act, 1894 - Section 18
High Courts03 Feb 2017Dismissed
National Insurance Company Limited Vs Jagjit Singh @ Babloo
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 659
Employees Compensation Act, 1923 - Section 3, Section 30
High Courts03 Feb 2017Allowed
Budh Singh Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 730
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 18 Rule 3Constitution of India, 1950 - Article 227