High Courts07 Feb 2017Dismissed
Jaswinder Singh Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 690 : (2017) 2 PLR 711
East Punjab Urban Rent Restriction Act, 1949 - Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 43 of 59
High Courts07 Feb 2017Dismissed
Dakshin Haryana Bijli Vitran Nigam Vs Mohd. Qayum Khan
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 720
Civil Procedure Code, 1908 (CPC) - Section 100Electricity Act, 2003 - Section 126, Section 145
High Courts07 Feb 2017Allowed
Naresh Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 765
Railways Act, 1989 - Section 123
High Courts07 Feb 2017Dismissed
Gram Panchayat Bhanderi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 900
Constitution of India, 1950 - Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts07 Feb 2017Allowed
Rizwan Saifi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 434 : (2017) 1 LawHerald 770
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts07 Feb 2017Dismissed
Gurjot Singh Gill Vs Vikramjit Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 666 : (2017) 2 PLR 704
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Feb 2017Allowed
Nand Lal Vs Jinender Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 715
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 96East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts07 Feb 2017Dismissed
Balinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 771
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 306
High Courts07 Feb 2017Partly Allowed
Amandeep Singh Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (2017) AAC 867
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts07 Feb 2017Disposed Off
Balbir Singh Vs M/s Shriram Transport Finance Company Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 LAR 155
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts07 Feb 2017Disposed Off
Ajmer Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 251
Constitution of India, 1950 - Article 14, Article 16
High Courts07 Feb 2017Disposed Off
Karanbir Singh Vs Vice Chancellor, Panjab University Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 SCT 16
High Courts06 Feb 2017Dismissed
Bhagwan Dass Vs Jai Kishan
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A
High Courts06 Feb 2017Allowed
Diya Saini Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1152
Railways Act, 1989 - Section 124(A)
High Courts06 Feb 2017Allowed
Sandeep Vs Sunita
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1139
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts06 Feb 2017Allowed
Sinder Pal Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1186
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 10
High Courts06 Feb 2017Dismissed
Joginder Vs Satish Bansal
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1257
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13, Section 2
High Courts06 Feb 2017Allowed
Jasmer Singh Vs State of Punjab through Collector, Ludhiana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 811
Land Acquisition Act, 1894 - Section 18
High Courts06 Feb 2017Dismissed
Urban Improvement Co. Pvt. Limited Vs S.V. Babbar
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1250
High Courts06 Feb 2017Partly Allowed
Sunita Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1240
Motor Vehicles Act, 1988 - Section 166