High Courts03 Feb 2017Dismissed
Rajinderpal Singh Vs Mela Ram
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 754 : (2017) 1 RCRRent 646
East Punjab Urban Rent Restriction Act, 1949 - Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 45 of 59
High Courts03 Feb 2017Dismissed
Jagtar Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 873
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 323, Section 324, Section 326, Section 34, Section 452
High Courts03 Feb 2017Disposed Off
Punjab Tractors Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 293 CurTR 50 : (2017) 393 ITR 223 : (2017) 246 Taxman 31
Income Tax Act, 1961 - Section 14AIncome Tax Rules, 1962 - Rule 8D
High Courts03 Feb 2017Dismissed
Ashok Kumar Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 775
Civil Procedure Code, 1908 (CPC) - Section 35B
High Courts03 Feb 2017Disposed Off
Santosh Vs Surender
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0016
High Courts03 Feb 2017Allowed
ICICI Lombard General Insurance Company Limited Vs Ramwati
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1172 : (2017) 2 RCRCivil 82
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2017Allowed
Paviter Pal Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0261
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 498A - Husband or relative o
High Courts02 Feb 2017
Manoj Darade Vs G.M.H.Organics, Panchkula and another
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0258
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing deliver
High Courts02 Feb 2017Allowed
Rani Mittal Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1176
Railways Act, 1989 - Section 123
High Courts02 Feb 2017Allowed
Bharthu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1154
Constitution of India, 1950 - Article 226Punjab Land Revenue Act, 1887 - Section 123
High Courts02 Feb 2017Disposed Off
Feroz Vs District Magistrate, U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1156
Constitution of India, 1950 - Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22
High Courts02 Feb 2017Disposed Off
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1182
Constitution of India, 1950 - Article 226
High Courts02 Feb 2017Partly Allowed
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 RCRCriminal 306
Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338
High Courts02 Feb 2017Dismissed
Smt. Raksha Devi Vs Madan Lal
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1232
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts02 Feb 2017Dismissed
Naresh Vs Smt. Varsha
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 774
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Hindu Marriage Act, 1955 - Section 13
High Courts02 Feb 2017Dismissed
Bhajan Lal Vs Sham Lal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 663 : (2017) 1 RCRRent 644
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts02 Feb 2017Partly Allowed
Veer Kaur alias Baljinder Kaur Vs Sandeep Kumar Yadav
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 681 : (2017) 2 PLR 699
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2017Dismissed
Daljeet Kaur Vs Haryana Vidyut Parsaran Nigam Limited
Punjab And Haryana At Chandigarh · (2017) 2 SCT 509
High Courts02 Feb 2017Disposed Off
Tej Raj Thakur Vs The Estate Officer, GMADA, Mohali
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 918 : (2017) 3 RCRCivil 370
Constitution of India, 1950 - Article 226Punjab Regional and Town Planning and Development Act, 1995 - Section 45
High Courts02 Feb 2017Allowed
Pankaj Narang Vs Dharampal Aggarwal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 728
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 - Section 13