High Courts01 Feb 2017Disposed off
Bajrang alias Hanuman Vs Balwant
Punjab And Haryana At Chandigarh · (2017) 1 ACC 2
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 47 of 59
High Courts01 Feb 2017Dismissed
DCM Textiles, Hisar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) LabLR 414
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)(c)
High Courts01 Feb 2017Disposed Off
Darshan Tyagi Vs H.D.F.C. Bank Limited
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1137 : (2017) 3 RCRCivil 147
Civil Procedure Code, 1908 (CPC) - Section 151, Section 153
High Courts01 Feb 2017Dismissed
Block Education Officer Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 44
Limitation Act, 1963 - Section 5
High Courts01 Feb 2017Dismissed
Nirmala Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 19
Punjab Land Revenue (Lambardari) Rules, 1908 - Rule 15
High Courts01 Feb 2017Dismissed
Pritam Singh Vs Commissioner Jalandhar Division
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 571
Punjab Land Revenue Act, 1887 - Section 16
High Courts01 Feb 2017Allowed
Mohammad Bashir Vs Harkirat Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 488
Motor Vehicles Act, 1988 - Section 166
High Courts01 Feb 2017Dismissed
Sadhana Foundation Vs Espire Infolabs Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 745 : (2017) 2 RCRCivil 315 : (2017) 1 RCRRent 290
Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13(2)(i)
High Courts01 Feb 2017Dismissed
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 51
Constitution of India, 1950 - Article 226
High Courts01 Feb 2017Dismissed
Mohinder Pal Vs General Public
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 483
Limitation Act, 1963 - Section 5
High Courts31 Jan 2017Disposed Off
Sunil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0208
High Courts31 Jan 2017Allowed
Rakesh Kumar Sood Vs District Magistrate-Cum-Deputy Commissioner, Ludhiana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 119
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22
High Courts31 Jan 2017Dismissed
Gurnam Singh Vs UOI
Punjab And Haryana At Chandigarh · (2017) 3 SCT 81
Constitution of India, 1950 - Article 226, Article 227
High Courts31 Jan 2017Disposed Off
Kanta Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 PLR 823
Land Acquisition Act, 1894 - Section 18, Section 28-A
High Courts31 Jan 2017Allowed
Parmeshwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 AICLR 256 : (2017) 1 LawHerald 581
Evidence Act, 1872 - Section 103, Section 106, Section 106, Section 106Penal Code, 1860 (IPC) - Section 302
High Courts31 Jan 2017Allowed
Bharti AXA General Insurance Company Limited Vs Jyoti Rani
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 500
Motor Vehicles Act, 1988 - Section 166
High Courts31 Jan 2017Dismissed
Amandeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 274
Constitution of India, 1950 - Article 243Dentists Act, 1948 - Section 20Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006 - Section 2(e), Section 3, Section 4
High Courts31 Jan 2017Allowed
Rakesh Kumar Sood Vs District Magistrate-Cum-Deputy Commissioner Ludhiana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 119
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 22
High Courts30 Jan 2017
Om Parkash Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Hisar and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0228
Industrial Disputes Act, 1947, Section 25F, Section 25B - Conditions precedent to retrenchment of workmen - Definition of continuous service
High Courts30 Jan 2017Disposed Off
Sanjeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0206