High Courts30 Jan 2017Disposed Off
M/s Gopal Cotton Industries Pvt. Ltd Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 392 ITR 276
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Income Tax Act, 1961 - Section 40(a)(ia)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 48 of 59
High Courts30 Jan 2017Disposed Off
Rekha Jangra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 70
Constitution of India, 1950 - Article 14, Article 16
High Courts30 Jan 2017Dismissed
Dr. Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 SCT 757
High Courts30 Jan 2017Dismissed
Sat Narain Vs Sarup Singh
Punjab And Haryana At Chandigarh · (2017) 2 ICC 380 : (2017) 1 LawHerald 456
Specific Relief Act, 1963 - Section 37Transfer of Property Act, 1882 - Section 11
High Courts30 Jan 2017Dismissed
The Pr. Commissioner of Income Tax, Patiala Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2017) 293 CurTR 35 : (2017) 391 ITR 218 : (2017) 245 Taxman 273
Banking Regulation Act, 1949 - Section 6(1)Income Tax Act, 1961 - Section 14A
High Courts30 Jan 2017Dismissed
M/s World Class Enterprises Vs Chaman Lal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 516
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts30 Jan 2017Partly Allowed
New India Assurance Company Limited Vs Santosh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 535
Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2017Dismissed
Narender Nath Puri Vs Satish Kumar Kapil
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 564
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 85Specific Relief Act, 1963 - Section 28
High Courts30 Jan 2017Disposed Off
Resham Lal Vs Sabeel Ram
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 561
Punjab State Election Commission Act, 1994 - Section 76
High Courts27 Jan 2017Allowed
Sanjeev Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0239
Code of Criminal Procedure, 1973, Section 438, Section 447, Section 323, Section 148, Section 506, Section 149
High Courts27 Jan 2017Disposed
Narinder Singh Vs Avtar Singh and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0226
High Courts27 Jan 2017Dismissed
Manish Hora Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0222
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts27 Jan 2017Dismissed
Gulzar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0216
Code of Criminal Procedure, 1973, Section 201, Section 174 - Procedure by Magistrate not competent to take cognizance of the case - Police to enquire and report on suicide, etc
High Courts27 Jan 2017Disposed Off
Gunveen Vs Prabhjot Singh
Punjab And Haryana At Chandigarh · (2017) 1 DMC 656
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts27 Jan 2017Disposed Off
Rambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 497
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts27 Jan 2017Disposed Off
Dr. Avtar Singh Khara Vs Chandigarh Golf Club through its Hony. Secretary
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 544
Constitution of India, 1950 - Article 227
High Courts27 Jan 2017Dismissed
Vijay Kumar Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2017) 2 ICC 523 : (2017) 1 LawHerald 606
High Courts27 Jan 2017Disposed Off
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 502 : (2017) 3 RCRCivil 84
Haryana Municipal Corporation Act, 1994 - Section 263
High Courts25 Jan 2017Dismissed
Tarsem Lal Vs Election Commission of India, & Anr.
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0243
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court
High Courts25 Jan 2017Allowed
M/s. Swastik Filling Station Vs Indian Oil Corporation Ltd., Panipat
Punjab And Haryana At Chandigarh · (2017) 01 P&H CK 0209