High Courts02 Feb 2017Allowed
Dhan Singh Vs Rajinder
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 777
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 38
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2017
1,172 judgments · page 46 of 59
High Courts02 Feb 2017Disposed Off
Zorawar Singh Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 662
Constitution of India, 1950 - Article 227
High Courts02 Feb 2017Disposed Off
Rampal Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 735
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65
High Courts02 Feb 2017Disposed Off
Amanjot Singh Vs Rajwant Kaur
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1001 : (2017) 2 RCRCivil 27 : (2017) 1 RCRCriminal 1070
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts02 Feb 2017Disposed Off
Baldev Raj Vs Tarsem Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1178 : (2017) 2 RCRCivil 864
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Section 100
High Courts02 Feb 2017Disposed Off
Bhagwan Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 3 SCT 68
Constitution of India, 1950 - Article 14, Article 16
High Courts02 Feb 2017Dismissed
Krishan Lal Vs Kamaljit
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1221 : (2017) 1 LawHerald 701
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts02 Feb 2017Allowed
Harjinder Kaur Vs Gagandeep Singh
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 327
Motor Vehicles Act, 1988 - Section 166
High Courts02 Feb 2017Dismissed
Rakesh Kumr Saini Vs Engineer-in-Chief, Irrigation Department, Haryana
Punjab And Haryana At Chandigarh · (2017) LabLR 334
Industrial Disputes Act, 1947 - Section 2(oo)(bb)
High Courts02 Feb 2017Dismissed
Punjab State Electricity Board Vs Presiding Officer, Labour Court, Ludhiana
Punjab And Haryana At Chandigarh · (2017) LabLR 333
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33C(2)
High Courts02 Feb 2017Dismissed
Naveen Store Vs Devender Kaur
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 784 : (2017) 2 RCRCivil 323 : (2017) 1 RCRRent 298
East Punjab Urban Rent Restriction Act, 1949 - Section 13(3)(a)
High Courts01 Feb 2017
Sukhdev Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0271
Contract Act, 1872, Section 131 - Revocation of continuing guarantee by suretys deathPunjab Co-operative Societies Act, 1961, Section 69, Section 66<
High Courts01 Feb 2017Dismissed
Satwinder Singh Bhullar Vs State of Punjab Punjab and others
Punjab And Haryana At Chandigarh · (2017) 02 P&H CK 0267
High Courts01 Feb 2017Disposed Off
Lekh Raj Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1161
Constitution of India, 1950 - Article 226
High Courts01 Feb 2017Allowed
Tara Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1184
Constitution of India, 1950 - Article 226Family Pension Scheme, 1964 - Rule 12
High Courts01 Feb 2017Allowed
Joga Singh Vs Gurwinder Singh
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1279
Evidence Act, 1872 - Section 65Succession Act, 1925 - Section 63
High Courts01 Feb 2017Disposed Off
Jagmal Singh @ Jagmal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 LawHerald 1194
Constitution of India, 1950 - Article 226Punjab Village Common Lands (Regulation) Act, 1961 - Section 7
High Courts01 Feb 2017Dismissed
Shalender Kumar Vs Umesh Kumar Mittal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 767
Civil Procedure Code, 1908 (CPC) - Order 44 Rule 1
High Courts01 Feb 2017Dismissed
Dera Samadh Baba Viapi Vs Ram Piari
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 700
East Punjab Urban Rent Restriction Act, 1949 - Section 13
High Courts01 Feb 2017Dismissed
Executive Engineer/Deputy General Manager, Sub Urban Division DHBVNL, Bhiwani Vs Smt. Priyanka
Punjab And Haryana At Chandigarh · (2017) 1 ACC 694 : (2017) 2 CLR 502 : (2017) 153 FLR 302 : (2017) 1 LawHerald 760 : (2017) 2 TAC 552