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Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 193 of 226

High Courts26 Mar 2013

Sukhwinder Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2013) LabIC 4525 : (2013) 2 PLR 731 : (2013) 4 SCT 574

Constitution of India, 1950 — Article 12, 14, 16, 226, 309Electricity Act, 2003 — Section 27, 39Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966 — Section 2
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High Courts26 Mar 2013

Fatima Bibi Vs Inspector of Customs

Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0073

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Customs Act, 1962 — Section 105, 108, 67
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High Courts26 Mar 2013Disposed Off

Rakesh Vs Roshan Lal and Another

Punjab And Haryana At Chandigarh · (2013) 171 PLR 63

Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts25 Mar 2013Allowed

Rani Vs Rakesh Kumar

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 235

Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 498A
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High Courts25 Mar 2013Dismissed

Sunit Kumar Vs Rita and Others

Punjab And Haryana At Chandigarh · (2014) 2 Crimes 399 : (2013) 3 RCR(Criminal) 51

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 125(3)(c)
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