High Courts02 Jan 2013
Pooja and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0169
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 226 of 226
High Courts02 Jan 2013
Lovepreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0168
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jan 2013
Kamaljit and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0167
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jan 2013
Babli and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0147
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jan 2013
Farjana and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0126
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482