High Courts07 Jan 2013
Ralla Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 164 : (2014) 173 PLR 785
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 225 of 226
High Courts07 Jan 2013Dismissed
Prito @ Pritam Kaur and Others Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 739
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Jan 2013Allowed
Nachhattar Singh Vs Haryana State Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 107 : (2013) 169 PLR 681
High Courts07 Jan 2013
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0207
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts07 Jan 2013
D.C. Sharma Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 128 : (2014) 1 SCT 24
High Courts07 Jan 2013Dismissed
Jang Bahadur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 555 : (2013) 3 SCT 103
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 2013
Mohit Verma and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jan 2013Allowed
Munish Jindal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts07 Jan 2013Allowed
Balbir Singh and Another Vs Ralla Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1037 : (2013) 169 PLR 735
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 2(16), 2(21), 2(21)
High Courts07 Jan 2013Allowed
Swaranjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0087
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 323, 380
High Courts07 Jan 2013
Faruq Ahmad Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 Crimes 592 : (2013) 2 RCR(Criminal) 370
Penal Code, 1860 (IPC) — Section 279, 304A, 304A, 337Probation of Offenders Act, 1958 — Section 4
High Courts07 Jan 2013Allowed
Sukhpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 137
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 2013
Subh Ram Vs Smt. Kripa Devi and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 683
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 149(4), 149(5), 2(47), 3
High Courts07 Jan 2013Dismissed
The Gill Co-Op. L and C Society and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 679
High Courts07 Jan 2013
Sushma Devi Vs Mangat Ram
Punjab And Haryana At Chandigarh · (2013) 3 DMC 388 : (2013) 2 RCR(Civil) 653 : (2013) 2 RCR(Criminal) 612(2)
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482
High Courts07 Jan 2013Allowed
Suresh Chander Khurana Vs Prem and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 751
High Courts07 Jan 2013
Jaswinder Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 442 : (2014) 2 DMC 238 : (2013) 171 PLR 684
High Courts04 Jan 2013
Sukhvinder Kaur and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0115
High Courts04 Jan 2013
Inderpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0105
High Courts03 Jan 2013
Siriya and Others Vs Bheera and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0103