High Courts11 Jan 2013Dismissed
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 310
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 223 of 226
High Courts10 Jan 2013
Union of India and Others Vs Kala Devi
Punjab And Haryana At Chandigarh · (2013) 3 SCT 320
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Jan 2013Allowed
Jai Narayan Kaushik and Others Vs Presiding Officer, Industrial Tribunal and Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 1 LLN 786
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33C, 33C(2)
High Courts10 Jan 2013
G.V. Bhaskar Rao and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 841
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 482Penal Code, 1860 (IPC) — Section 120B, 415, 420
High Courts10 Jan 2013
Commissioner of Income Tax-II Vs Ashwani Chopra
Punjab And Haryana At Chandigarh · (2013) 259 CTR 558 : (2013) 352 ITR 620 : (2013) 213 TAXMAN 490
Arbitration and Conciliation Act, 1996 — Section 8Income Tax Act, 1961 — Section 260ATransfer of Property Act, 1882 — Section 55
High Courts10 Jan 2013Dismissed
M/s Ruby Woolen Mills Pvt. Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 685
High Courts10 Jan 2013Allowed
Misra Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 73 : (2013) 2 RCR(Civil) 1022
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19, 19(2), 19(ii)
High Courts10 Jan 2013Allowed
Mandeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Jan 2013
Rajiv Bhalla and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 128
Punjab Development and Panchayat (Class-II) Service Rules, 1974 — Rule 9
High Courts10 Jan 2013
Nisha Rani and Others Vs ADC, Sirsa and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1319
Constitution of India, 1950 — Article 226
High Courts10 Jan 2013Dismissed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 302
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 16
High Courts10 Jan 2013
Pawan Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3114
High Courts10 Jan 2013
Satbir Singh Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 3105
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts10 Jan 2013
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0004
High Courts09 Jan 2013
Prem Enterprises Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 59 VST 237
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts09 Jan 2013
Sahib Singh Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 703 : (2013) 3 SCT 140
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts09 Jan 2013Allowed
Nand Lal Vs The Presiding Officer, Labour Court, Ambala and Others
Punjab And Haryana At Chandigarh · (2013) 1 LLN 793
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25F, 25F(a)
High Courts09 Jan 2013Allowed
Attar Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0177
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 68
High Courts09 Jan 2013Allowed
Swaran Kumar Sandhir Vs Lakhbir Singh
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0176
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A), 13A, 18A(8)
High Courts09 Jan 2013Dismissed
Bija Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0163
Constitution of India, 1950 — Article 226, 227