High Courts11 Jan 2013
Sudeep Kaur Vs Balwant Singh Chhabra and Another
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 157
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 222 of 226
High Courts11 Jan 2013
State of Haryana and Another Vs National Fitness Corps Teachers Association and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 971
High Courts11 Jan 2013Dismissed
M/s. Buildwell Construction Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 69 : (2013) 1 BC 605
High Courts11 Jan 2013
Chandigarh Administration and Others Vs Central Administrative Tribunal and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 1173
Penal Code, 1860 (IPC) — Section 406
High Courts11 Jan 2013
Paramjit Singh @ Kuku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 1 CCR 32 : (2013) 2 Crimes 590 : (2013) 2 RCR(Criminal) 369
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Essential Commodities Act, 1955 — Section 7
High Courts11 Jan 2013Allowed
D.K. Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 193 : (2013) LabIC 1239 : (2013) 3 SCT 63
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2013
Satbir Singh Vs The Director General of Police, Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 289 : (2013) 169 PLR 741 : (2013) 3 SCT 76
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 2013Dismissed
M/s. Land Mark Apartments Pvt. Ltd. Vs Sombir and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 63
Arbitration and Conciliation Act, 1996 — Section 11, 8Contract Act, 1872 — Section 62Haryana Development and Regulation of Urban Areas Act, 1975 — Section 3
High Courts11 Jan 2013
State of Punjab and others Vs Harpal Singh and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0170
High Courts11 Jan 2013
Harpreet Virk and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jan 2013Allowed
Dinesh Kumar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) LabIC 1014 : (2013) 169 PLR 732 : (2013) 1 SCT 698
Constitution of India, 1950 — Article 14
High Courts11 Jan 2013Dismissed
State of Haryana and others Vs Sudhir Dagar
Punjab And Haryana At Chandigarh · (2013) LabIC 955
High Courts11 Jan 2013Allowed
Raju Sharma and another Vs Haryana State Agriculture Marketing Board and another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0130
High Courts11 Jan 2013Dismissed
The State of Haryana and others Vs K.L. Mittal and others K.L. Mittal and others Vs M.K. Gupta, etc.
Punjab And Haryana At Chandigarh · (2013) LabIC 2568 : (2013) 2 SCT 110
High Courts11 Jan 2013Dismissed
Madan Gopal and others Vs Union Territory, Chandigarh and others Balbir Singh Vs The Pink Rose Co-operative House Building Respondents First Society Limited and others Arun Aggarwal and others Vs The Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0104
Punjab Co-operative Societies Act, 1961 — Section 27(3), 55, 56, 57
High Courts11 Jan 2013
The Anti Corruption Federation of India (Regd.) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 747 : (2013) 2 RCR(Civil) 151
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21, 51A(i)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 34
High Courts11 Jan 2013Dismissed
M/s. Punjab Construction Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 67
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts11 Jan 2013Dismissed
Naresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 70
Arbitration and Conciliation Act, 1996 — Section 11
High Courts11 Jan 2013Allowed
Alka Devi and Others Vs Inderpal Sharma and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 701
High Courts11 Jan 2013Dismissed
Manjit Pal Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 399