High Courts16 Jan 2013Allowed
Surat Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 86
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 220 of 226
High Courts16 Jan 2013Dismissed
Harbhajan Singh and Others Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 616
High Courts16 Jan 2013
Punjab and Sind Bank Vs Mrs. Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1061
Punjab and Sind Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 6(7)
High Courts16 Jan 2013
State of Punjab and Others Vs Priya Mahajan and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 88
Constitution of India, 1950 — Article 309
High Courts16 Jan 2013Dismissed
Mrs. Jaspreet Takhar Vs Ghai Enterprises and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 765 : (2013) 2 RCR(Civil) 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 2(i)
High Courts16 Jan 2013
Commissioner of Income Tax Vs Vishal Paper Industries
Punjab And Haryana At Chandigarh · (2014) 267 CTR 295 : (2013) 351 ITR 478 : (2013) 217 TAXMAN 245
Income Tax Act, 1961 — Section 260A
High Courts16 Jan 2013Allowed
State of Haryana Vs Shailesh Gupta
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts16 Jan 2013Allowed
Harpreet Singh @ Happy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts16 Jan 2013
Jaspreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0121
High Courts16 Jan 2013Dismissed
Radhe Shyam Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1172
Constitution of India, 1950 — Article 227
High Courts16 Jan 2013Dismissed
Tilok Tirath Vidyavati Chhuttani Charitable Trust Vs Janak Raj Ahuja
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0030
High Courts15 Jan 2013Dismissed
Pepsu Road Transport Corporation Vs Kuneja Khatun and Others
Punjab And Haryana At Chandigarh · (2013) 3 ACC 230
High Courts15 Jan 2013Dismissed
Rattan Devi Vs Pargat Singh
Punjab And Haryana At Chandigarh · (2013) 172 PLR 518
High Courts15 Jan 2013Dismissed
Ghulla Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 980
Industrial Disputes Act, 1947 — Section 10, 12(3), 33(c)(2)
High Courts15 Jan 2013Allowed
Harchet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 758 : (2013) 2 RCR(Criminal) 574
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21, 226, 227, 32Penal Code, 1860 (IPC) — Section 302, 307, 34, 392
High Courts15 Jan 2013
Smt. Krishana Devi and Others Vs Shri Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2014) 2 ACC 527 : (2014) ACJ 710 : (2013) 169 PLR 730
Motor Vehicles Act, 1988 — Section 140, 147, 163A, 166, 167
High Courts15 Jan 2013
Jasmer Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 968
High Courts15 Jan 2013Dismissed
Payel Mehta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 764 : (2013) 2 SCT 692
Constitution of India, 1950 — Article 235
High Courts15 Jan 2013
Tanpreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0150
High Courts15 Jan 2013Allowed
Rajesh Goyal Vs Bharat Petroleum Corporation Limited Bharat Petroleum Corporation Ltd. Vs Rajesh Goyal
Punjab And Haryana At Chandigarh · (2013) 2 SCT 114
Constitution of India, 1950 — Article 226