High Courts23 Jan 2013Dismissed
Smt. Chinto and Others Vs Yogesh Aggarwal and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 789
Arbitration Act, 1940 — Section 15, 16, 17, 30, 32Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 218 of 226
High Courts23 Jan 2013Allowed
Reliance Infratel Ltd. and Another Vs Gaje Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 787
Arbitration and Conciliation Act, 1996 — Section 2(b), 7, 8
High Courts23 Jan 2013Allowed
Poonam, etc. Vs Rajbir Rawal, etc.
Punjab And Haryana At Chandigarh · (2013) 169 PLR 792
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 166, 168
High Courts23 Jan 2013Allowed
Gurmeet Chand and Another Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 783
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 43 Rule 2, Order 9 Rule 13, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts23 Jan 2013Allowed
Shammi Kapoor and Others Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2013) LabIC 985
High Courts23 Jan 2013
Jay Vee Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 63 VST 155
Haryana Value Added Tax Act, 2003 — Section 36(1)
High Courts22 Jan 2013Disposed Off
Sudesh Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 825
High Courts22 Jan 2013Allowed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0270
High Courts22 Jan 2013Partly Allowed
Mansa Co-Operative Spinning Mills Ltd. Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 137 FLR 830 : (2013) LLR 766
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Jan 2013Allowed
Darshani Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 373 : (2013) 170 PLR 70
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 51, 53, 53(2), 53(3)
High Courts22 Jan 2013Allowed
Rohit Kumar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1343 : (2014) 1 SCT 21
Constitution of India, 1950 — Article 14, 16
High Courts22 Jan 2013
Sukhwant Singh Vs Central Administrative Tribunal, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 781
High Courts22 Jan 2013Allowed
Darshan Singh Vs Ashupam Kaur
Punjab And Haryana At Chandigarh · (2013) 169 PLR 780
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts22 Jan 2013
Harpreet Kaur Bains and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jan 2013Allowed
Devender Sheokand Vs The Haryana Vidhan Sabha and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 840
Constitution of India, 1950 — Article 14, 16
High Courts22 Jan 2013
R.N. Gupta and Co. Ltd. Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2013) 351 ITR 369
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts21 Jan 2013
Bhagwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0272
High Courts21 Jan 2013Dismissed
H.C. Rajinder Kumar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 81
Constitution of India, 1950 — Article 226
High Courts21 Jan 2013
Surjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2013 P&H 92
High Courts21 Jan 2013
Pappu @ Rai Singh Vs Smt. Chander Wati and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 777