High Courts15 Jan 2013Dismissed
State of Haryana and Another Vs Suresh Chander and Others State of Haryana and Others Vs Prem Chand Mittal and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 221 of 226
High Courts15 Jan 2013
Lakshmi Printing Co. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2013) 197 ECR 20 : (2013) 294 ELT 21 : (2013) 18 GSTR 413
Central Excises and Salt Act, 1944 — Section 35F, 37C, 37C(1), 37C(1)(a), 37C(1)(c)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts15 Jan 2013Allowed
Ninder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts15 Jan 2013Dismissed
Darshana Sharma and Another Vs Dr. (Mrs.) Vinod Veena and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0041
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Jan 2013
Surya Air Products (P) Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 199 ECR 191 : (2013) 293 ELT 658 : (2014) 25 GSTR 118
Central Excises and Salt Act, 1944 — Section 35, 35F, 35GConsumer Protection Act, 1986 — Section 2(o)Customs Act, 1962 — Section 122, 129, 129B, 129E, 130
High Courts15 Jan 2013Dismissed
Paramjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1276
High Courts15 Jan 2013Allowed
Satpal Jindal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 695
High Courts14 Jan 2013Dismissed
Ompal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 58
Penal Code, 1860 (IPC) — Section 323, 324, 353Prevention of Corruption Act, 1988 — Section 13, 7
High Courts14 Jan 2013Allowed
Gram Panchayat and Others Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 31
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 13, 24, 70
High Courts14 Jan 2013Dismissed
Sunbeam Traders and Co. Vs Smt. Urmil Rao
Punjab And Haryana At Chandigarh · (2013) 170 PLR 133
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts14 Jan 2013
Raj Kumar Vs Kanak Prabha Bhatia
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0236
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts14 Jan 2013
Supreme Agro Foods Private Ltd. Vs Income Tax Settlement Commission and Another
Punjab And Haryana At Chandigarh · (2013) 353 ITR 385
Income Tax Act, 1961 — Section 245C
High Courts14 Jan 2013
Sunena and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jan 2013Dismissed
M/s Nippo Foods Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 89
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 14
High Courts14 Jan 2013
Amit Kumar @ Lovely and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Jan 2013Dismissed
Bhupinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 756
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts14 Jan 2013Dismissed
Mohinder Singh Gulia Vs The Sonepat Co-operative Bank Limited and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 130
High Courts14 Jan 2013Dismissed
Regional Provident Fund Commissioner Vs Lakhani India Limited
Punjab And Haryana At Chandigarh · (2013) 137 FLR 683 : (2013) 3 LLJ 77 : (2013) LLR 484
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 7A
High Courts14 Jan 2013Dismissed
Prestolite of India Vs Central Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 137 FLR 574 : (2013) 3 LLJ 43 : (2013) LLR 453
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 8
High Courts14 Jan 2013
Linus Ameka Nweka Vs Inspector of Customs, Ministry of Finance and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0003