High Courts15 Mar 2013Dismissed
Sukhwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 689
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 195 of 223
High Courts15 Mar 2013Allowed
Satya Bala Jain Vs Puja Roller Flour Mills
Punjab And Haryana At Chandigarh · (2014) ACJ 1767
High Courts14 Mar 2013Dismissed
Haryana State Industrial and Infrastructure Development Corporation Limited Vs Ram Dhan
Punjab And Haryana At Chandigarh · (2013) 2 PLR 659
High Courts14 Mar 2013Allowed
Amrik Singh Vs Surjeet Kaur
Punjab And Haryana At Chandigarh · (2013) 2 PLR 657
High Courts14 Mar 2013Dismissed
Sanjeev Kumar Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2013) 2 PLR 656
High Courts14 Mar 2013
Baba Metals Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 61 VST 246
High Courts14 Mar 2013
Rajiv Kukreja Vs State Information Commission and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 96
High Courts14 Mar 2013Dismissed
State Bank of Patiala Vs Central Government Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 586
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts14 Mar 2013
Roxy Industrial Corporation Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2013) 260 CTR 331 : (2013) 352 ITR 569
Income Tax Act, 1961 — Section 132, 132B, 132B(3), 220, 220(2)
High Courts14 Mar 2013
Binny Matta Vs Amit Kumar
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0055
High Courts14 Mar 2013Allowed
Thakar Singh Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2013) 2 PLR 835 : (2013) 3 RCR(Civil) 574
Electricity Act, 1910 — Section 18, 18(1)
High Courts14 Mar 2013Dismissed
Baldev Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 660 : (2013) 4 RCR(Civil) 334
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts13 Mar 2013Dismissed
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 737
High Courts13 Mar 2013
State of Haryana and Others Vs Smt. Jyotsana
Punjab And Haryana At Chandigarh · (2013) LabIC 3485
High Courts13 Mar 2013
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 932
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts13 Mar 2013Dismissed
Ram Kumar Vs The Financial Commissioner Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 1038
High Courts13 Mar 2013Dismissed
The Financial Commissioner Revenue and Another Vs Sifte Hassan (deceased through his legal representative)
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0051
Administration of Evacuee Property Act, 1950 — Section 16, 27Constitution of India, 1950 — Article 31(2), 31BDisplaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20A, 20B
High Courts13 Mar 2013Dismissed
Rajinder Singh Vs Financial Commissioner, Social Security and Others
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0044
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302, 406, 498A
High Courts13 Mar 2013
New India Assurance Co. Ltd. Vs Karamjit and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 604
High Courts12 Mar 2013
Mukesh Kumar Vs Executive Engineer Division No. 2, PWD, Public Health and Others Sunil Kumar Vs Executive Engineer Division No. 1, Public Health and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 3