High Courts08 Mar 2013Dismissed
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 645
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 197 of 223
High Courts07 Mar 2013Dismissed
K.K. Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 198 : (2013) 297 ELT 195 : (2013) 2 PLR 727 : (2013) 2 RCR(Civil) 411
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(3), 8(1), 8(1)(e), 8(1)(e)(j), 8(1)(j)
High Courts07 Mar 2013
UCO Bank and Others Vs Anju Mathur
Punjab And Haryana At Chandigarh · (2013) 139 FLR 214 : (2014) LabIC 269 : (2013) 3 LLJ 22 : (2013) 5 LLN 382 : (2013) 3 SCT 272
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4(6), 4(6)(d)
High Courts07 Mar 2013
Harnek Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0069
High Courts06 Mar 2013
Shri Sunil Kumar and Another Vs Swaran Singh
Punjab And Haryana At Chandigarh · (2013) 2 PLR 719 : (2013) 3 RCR(Civil) 455
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts06 Mar 2013
Sunil Kumar & Anr. Vs Swaran Singh s/o Shri Tarlok Singh
Punjab And Haryana At Chandigarh · (2013) 2 Law Herald 1123 : (2013) 2 RCR(Rent) 36
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B
High Courts06 Mar 2013
State Bank of Patiala Vs Shri Jagdish Singh Khehar and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 720 : (2013) 3 RCR(Civil) 477
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts05 Mar 2013
Navinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 718
High Courts05 Mar 2013Dismissed
Chandigarh Administration Vs Sunil Kumar
Punjab And Haryana At Chandigarh · (2014) 2 SCT 398
High Courts04 Mar 2013Dismissed
Richhpal Singh Vs Sandhura Singh
Punjab And Haryana At Chandigarh · (2013) 2 PLR 748
High Courts04 Mar 2013Dismissed
Sudhir Kumar Vs Jugraj Singh
Punjab And Haryana At Chandigarh · (2013) 2 PLR 717
High Courts04 Mar 2013
Manjinder Singh Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0148
High Courts04 Mar 2013
Mahant Jagmohan Singh Vs Mahant Karamjit Singh
Punjab And Haryana At Chandigarh · (2013) 2 PLR 708
High Courts04 Mar 2013
Gram Panchayat Vs Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0138
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts04 Mar 2013
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0132
High Courts04 Mar 2013Disposed Off
Union Territory and Another Vs Vin Dosajh and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 385
High Courts04 Mar 2013Allowed
Ritu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 386 : (2013) 3 SCT 281
Constitution of India, 1950 — Article 226
High Courts04 Mar 2013Dismissed
Rajpal Vs The Additional Transport Controller/Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 576
Industrial Disputes Act, 1947 — Section 11APenal Code, 1860 (IPC) — Section 193, 37, 420, 467, 468
High Courts04 Mar 2013
Kalpnath and Another Vs State of U.T. and Others
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0066
High Courts04 Mar 2013Allowed
Manjit Kaur Vs Bhupinder Kaur etc.
Punjab And Haryana At Chandigarh · (2013) 2 PLR 715 : (2013) 4 RCR(Civil) 344