High Courts01 Mar 2013Dismissed
Sanjiv Kumar Vs Smt. Meena
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 413
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 199 of 223
High Courts28 Feb 2013Dismissed
The President, Maha Sabha Gurukul Vidyapeeth and Another Vs The President Officer and Another
Punjab And Haryana At Chandigarh · (2013) 2 LLJ 634 : (2013) 3 LLN 786 : (2013) LLR 408 : (2013) 170 PLR 239
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(oo), 25F, 25F
High Courts28 Feb 2013Allowed
Karaj Singh Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 230 : (2013) 3 RCR(Civil) 146
Evidence Act, 1872 — Section 142, 143, 144, 145, 154
High Courts28 Feb 2013Dismissed
Nishan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0101
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 24, 25
High Courts28 Feb 2013
The Commissioner of Income Tax Vs Smt. Rani Tara Devi
Punjab And Haryana At Chandigarh · (2013) 258 CTR 225 : (2013) 355 ITR 457 : (2013) 214 TAXMAN 321
Constitution of India, 1950 — Article 243P, 243QGeneral Clauses Act, 1897 — Section 3(31)Haryana Urban Development Authority Act, 1977 — Section 13, 3
High Courts28 Feb 2013
Dhian Singh Vs Atma Ram
Punjab And Haryana At Chandigarh · (2013) 2 PLR 736
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts27 Feb 2013Dismissed
Balwinder Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0245
High Courts27 Feb 2013Dismissed
Sh. Krishana Polytechnic and Another Vs Presiding Officer, Labour Court, Ambala and Another
Punjab And Haryana At Chandigarh · (2013) LLR 403
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts27 Feb 2013
Raj Kumar Tokas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3474 : (2013) 2 SCT 757
High Courts26 Feb 2013Allowed
Ankush Manro Vs Rajinder Singh And others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0258
Constitution Of India, 1950 — Article 227
High Courts26 Feb 2013Dismissed
Sandeep Singh Vs The Deputy Regional Director
Punjab And Haryana At Chandigarh · (2013) 4 SCT 375
High Courts26 Feb 2013Dismissed
Khanna Poultry Farm Vs Regional Provident Fund Commisioner and Another
Punjab And Haryana At Chandigarh · (2013) 137 FLR 833 : (2013) 2 LLN 780 : (2013) LLR 773
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7BIncome Tax Act, 1961 — Section 133A(3)
High Courts26 Feb 2013
Commissioner of Income Tax Vs Amtek Auto Ltd.
Punjab And Haryana At Chandigarh · (2013) 352 ITR 394
Income Tax Act, 1961 — Section 115JAA, 115JB, 260A, 271(1)(c)
High Courts26 Feb 2013
M/s. PML Industries Limited Vs Commissioner of Central Excise and Another M/s. Chopra Steel Strips Vs Union of India and Others M/s. Surya Steel Industries Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2013) 259 CTR 87 : (2013) 198 ECR 293 : (2013) 290 ELT 3 : (2013) 22 GSTR 83 : (2013) 30 STR 113
Central Excises and Salt Act, 1944 — Section 35, 35A, 35B, 35C, 35C(2A)Customs Act, 1962 — Section 129EFinance Act, 2001 — Section 128, 129, 25
High Courts26 Feb 2013
International Asset Reconstruction Company Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 216 : (2014) 2 BC 572 : (2013) 170 PLR 227 : (2013) 4 RCR(Civil) 306
Registration Act, 1908 — Section 31, 32, 32(a), 32(b), 32(c)
High Courts26 Feb 2013
Dr. Mandeep Sethi Vs Union Bank of India and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 82 : (2013) 170 PLR 137
Information Technology Act, 2000 — Section 10A, 4Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts26 Feb 2013
Devendra Singh Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0026
High Courts26 Feb 2013Partly Allowed
Inder Pal Sikka and Another Vs Chaju Ram and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 149
High Courts22 Feb 2013
Harpreet Singh Sekhon Vs Rajwant Kaur
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 876 : (2014) 1 ILR (P&H) 657
High Courts22 Feb 2013Dismissed
Brig. (Retd.) Surinder Singh, SM VSM Vs Union of India
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 817 : (2013) 2 PLR 696 : (2014) 1 SCT 230
Army Act, 1950 — Section 130Armed Forces Tribunal Act, 2007 — Section 27Army Rules, 1954 — Rule 44