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Punjab And Haryana At Chandigarh judgments, 2013

4,454 judgments · page 198 of 223

High Courts02 Mar 2013Dismissed

Subhash Chand Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 170 PLR 251

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(6)
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High Courts02 Mar 2013Allowed

Kulwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2014) 1 Crimes 208

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 173, 4, 4(2)Electricity (Amendment) Act, 2007 — Section 15
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High Courts01 Mar 2013Dismissed

Jai Singh Vs Presiding Officer, Labour Court and Others

Punjab And Haryana At Chandigarh · (2013) 138 FLR 367 : (2013) 2 LLJ 657 : (2013) 3 LLN 370 : (2013) LLR 427

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Haryana Co-operative Societies Act, 1984 — Section 33Industrial Disputes Act, 1947 — Section 10(1)(c), 25F, 25H, 25H, 33C(2)
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High Courts01 Mar 2013Dismissed

Aloka Chhabra Vs Mani Chhabra

Punjab And Haryana At Chandigarh · (2013) 170 PLR 243

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 148, 151, 152, 24Penal Code, 1860 (IPC) — Section 302, 306
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High Courts01 Mar 2013Dismissed

Daljinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 196

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 438
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