High Courts22 Feb 2013Allowed
M/s. New Finance and Credit Corporation Pvt. Ltd. and Another Vs Smt. Gurbaksh Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0236
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 200 of 223
High Courts22 Feb 2013
State of Haryana and Others Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2013) LabIC 4619
High Courts22 Feb 2013
Krishan Kumar Sharma and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 1819
High Courts22 Feb 2013Allowed
Amardeep Vs State of Haryana State of Haryana Vs Karambir and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 739
Criminal Procedure Code, 1973 (CrPC) — Section 173, 20, 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302, 34, 364, 364A
High Courts22 Feb 2013Allowed
Mohit Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 320, 498A
High Courts22 Feb 2013
Surinder Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0175
High Courts22 Feb 2013Dismissed
Jangranjodh Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 225
High Courts22 Feb 2013
Amandeep Singh Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0170
High Courts22 Feb 2013Allowed
Napino Auto and Electronics Ltd. and Another Vs Haryana State Industrial Development Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 418
High Courts22 Feb 2013
Raghunath Sahoo and Others Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3509
High Courts22 Feb 2013Allowed
Union of India and Another Vs Ram Pal and Others
Punjab And Haryana At Chandigarh · (2014) 140 FLR 934 : (2013) LabIC 3552 : (2014) 1 LLN 792 : (2013) 3 SCT 220
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 141, 142, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 12
High Courts22 Feb 2013Dismissed
Subhash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0027
High Courts22 Feb 2013
Iqbal Singh and Others Vs Divisional Canal Officer, Abohar, Canal Circle and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0016
High Courts21 Feb 2013Allowed
Dr. Sneh Lata Sharma Vs Haryana Public Service Commission and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 301
High Courts21 Feb 2013Disposed Off
M/s. Lord Shiva Construction Company Private Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 194 : (2014) 1 BC 196
High Courts21 Feb 2013
Commissioner of Income Tax III, Ludhiana Vs Shree Krishna Enterprises
Punjab And Haryana At Chandigarh · (2013) 214 TAXMAN 221
Income Tax Act, 1961 — Section 260A
High Courts21 Feb 2013Dismissed
L.R. Bahmani and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 2264 : (2013) 170 PLR 216
Constitution of India, 1950 — Article 14
High Courts21 Feb 2013Allowed
Hans Raj and Others Vs Central Government of India and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 211
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts21 Feb 2013Dismissed
Mohinder Pal Vs The Financial Commissioner Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 214
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 323, 34, 376, 406, 419
High Courts21 Feb 2013
Ajit Singh and Others Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 2 LLJ 835 : (2013) 170 PLR 219
Industrial Disputes Act, 1947 — Section 2K