COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,454 judgments · page 202 of 223

High Courts19 Feb 2013

Jagtar Singh (BDPO) Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 301

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(b), 197, 225, 226Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 468Prevention of Corruption Act, 1988 — Section 19

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High Courts19 Feb 2013

Commissioner of Central Excise Vs Haryana Sheet Glass Ltd.

Punjab And Haryana At Chandigarh · (2013) 19 GSTR 448 : (2013) 59 VST 456

Central Excises and Salt Act, 1944 — Section 35G

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High Courts19 Feb 2013Dismissed

Veena Rani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 993

Stamp Act, 1899 — Section 47A

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High Courts19 Feb 2013

Resurgence India Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 170 PLR 201

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High Courts19 Feb 2013

Ashok Kumar Vs Ramesh Kumar and Others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0011

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High Courts18 Feb 2013Allowed

Jagdish Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2014) 140 FLR 515

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High Courts18 Feb 2013

Army No. JC-488876-M Ex. Sub. Rohtash Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) 2 SCT 695

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High Courts18 Feb 2013Dismissed

Rohtash Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) LabIC 1712 : (2013) 170 PLR 197

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High Courts18 Feb 2013Dismissed

Chandigarh Child and Women Development Corporation Ltd. Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another

Punjab And Haryana At Chandigarh · (2013) 3 LLJ 144 : (2013) 5 LLN 396 : (2013) 170 PLR 194

Industrial Disputes Act, 1947 — Section 2(oo), 25F, 25H, 9

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High Courts18 Feb 2013Dismissed

State of Haryana and another Vs Ram Chander

Punjab And Haryana At Chandigarh · (2013) LabIC 1538 : (2013) 2 SCT 95

Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 323, 324, 34, 452Probation of Offenders Act, 1958 — Section 12

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High Courts18 Feb 2013Allowed

Mandeep Singh @ Manpreet Singh @ Manna and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326

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High Courts18 Feb 2013Allowed

Sukhdev Singh and Another Vs Superintending Canal Officer and Others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0051

Constitution of India, 1950 — Article 226, 227

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High Courts18 Feb 2013

Narender Kumar Malik Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 3 SCT 112

Constitution of India, 1950 — Article 14, 16, 226, 309

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High Courts18 Feb 2013

Balbir Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 172 PLR 57

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High Courts18 Feb 2013

Pyare Lal Vs The Presiding Officer, I.T.-cum-L.C. and Others

Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 487

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High Courts15 Feb 2013Dismissed

M/s. Zeus Consultants Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 170 PLR 192

Constitution of India, 1950 — Article 19(1)(g)Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996 — Section 4

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High Courts15 Feb 2013Dismissed

Jarnail Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 580

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207, 313, 319Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(c), 18, 35, 42

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High Courts15 Feb 2013