High Courts14 Feb 2013
Raghbir Moudgill Vs Punjab Water Supply and Sewerage, Division No. 1 and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 628
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 204 of 223
High Courts14 Feb 2013Allowed
Anil Kumar Vs Vishnu and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 180 : (2013) 2 RCR(Civil) 630
High Courts14 Feb 2013
Rama Overseas Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 293 ELT 669 : (2013) 22 GSTR 603
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Customs Act, 1962 — Section 110, 110(2), 110A, 124, 124(a)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)(bb)
High Courts14 Feb 2013
Gurdeep Singh Vs Uttar Haryana Bijli Vitran Nigam and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0037
Electricity Act, 2003 — Section 126, 145
High Courts14 Feb 2013Disposed Off
Manvir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 470
High Courts13 Feb 2013
Commissioner of Income Tax Vs Bharat Sanchar Nigam Ltd.
Punjab And Haryana At Chandigarh · (2014) 265 CTR 212 : (2013) 216 TAXMAN 277
Income Tax Act, 1961 — Section 194H, 201
High Courts13 Feb 2013Dismissed
Birender Singh Vs Rekha Devi
Punjab And Haryana At Chandigarh · AIR 2013 P&H 87 : (2013) 3 DMC 627
Hindu Marriage Act, 1955 — Section 13, 13(1)(a), 9Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts13 Feb 2013
New India Assurance Co. Ltd. Vs Karamjit and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0177
Motor Vehicles Act, 1988 — Section 140, 163A, 163A
High Courts13 Feb 2013Dismissed
Master Vikrant Vs P.O. The Permanent Lok Adalat and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0119
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22E, 22E(4)Limitation Act, 1963 — Section 14
High Courts13 Feb 2013Allowed
Malook Singh and Another Vs Superintending Canal Officer and Others.
Punjab And Haryana At Chandigarh · AIR 2013 P&H 130
Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 30(FF)
High Courts13 Feb 2013
National Insurance Company Ltd. Vs Rohit Sharma and Others
Punjab And Haryana At Chandigarh · (2014) 1 ALLMR 27
High Courts12 Feb 2013Dismissed
Hoshiar Singh Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 834
High Courts12 Feb 2013
State of Haryana and Others Vs Dev Raj
Punjab And Haryana At Chandigarh · (2013) 2 SCT 101
Constitution of India, 1950 — Article 309
High Courts12 Feb 2013
Suraj Bhan Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0186
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts12 Feb 2013Allowed
Lahri Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 283
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 23, 4, 4(1), 5(1)Punjab Agricultural Produce Markets Act, 1961 — Section 34
High Courts12 Feb 2013Allowed
Sarjinder Ram @ Kalu @ Sarjivan Ram @ Raj Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 320, 406, 420
High Courts12 Feb 2013
The General Manager/Administrator, Dakshin Haryana Bijli Vitran Nigam Limited and Others Vs Pehladi
Punjab And Haryana At Chandigarh · (2013) LabIC 3401 : (2013) 2 SCT 104
High Courts12 Feb 2013Allowed
Bindu Yadav Vs Vishal Yadav
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0118
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts12 Feb 2013Allowed
Manjinder Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0117
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 13(1)(i), 13(i)(a)
High Courts12 Feb 2013Dismissed
Ram Kumar Shastri Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 91