High Courts12 Feb 2013Dismissed
Nittin Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 205 of 223
High Courts12 Feb 2013Dismissed
Union of India Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0111
High Courts12 Feb 2013Dismissed
Sham Sunder Ahuja and another Vs Sham Sunder Bhatia and another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0109
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14A
High Courts12 Feb 2013
Dharambir Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0067
Constitution of India, 1950 — Article 226, 227
High Courts12 Feb 2013Dismissed
Union of India and Others Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2013) 2 SCT 94
Army Act, 1950 — Section 20
High Courts12 Feb 2013Dismissed
Mohan Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0057
Constitution of India, 1950 — Article 226, 227
High Courts12 Feb 2013Dismissed
Bija Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 836
High Courts12 Feb 2013Disposed Off
Agrimas Chemicals Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 64 VST 134
High Courts12 Feb 2013Disposed Off
Enexco Teknologies India Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 65 VST 66
High Courts11 Feb 2013
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 186
High Courts11 Feb 2013
Union of India and Another Vs Aman Kumar and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 5
High Courts11 Feb 2013Dismissed
Amrik Singh Vs Additional Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0224
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(2), 21(3), 21(4), 42
High Courts11 Feb 2013Allowed
Rajni Damri Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 587
High Courts11 Feb 2013Dismissed
Mukesh Vs Hira Lal etc.
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0176
High Courts11 Feb 2013Allowed
Gaurav Batra and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 320, 34, 498A
High Courts11 Feb 2013Dismissed
Employees State Insurance Corporation and Another Vs Shankar Puri Cold Storage
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0167
Limitation Act, 1963 — Section 5
High Courts11 Feb 2013
Dilpreet Singh Gill and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0166
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 336, 427
High Courts11 Feb 2013
Tarlochan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0158
High Courts11 Feb 2013Dismissed
Chaudhary Charan Singh Haryana Agricultural University, Hisar Vs Smt. Vimla Dhankar and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 92
Constitution of India, 1950 — Article 309
High Courts11 Feb 2013Allowed
Smt. Kaushlaya Devi and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468