High Courts11 Feb 2013Allowed
Dr. Bikash Sahu Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0113
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 206 of 223
High Courts11 Feb 2013Allowed
Harish Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 320, 406
High Courts11 Feb 2013Allowed
Daljit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0107
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 341
High Courts11 Feb 2013Allowed
Janak Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 320, 354
High Courts11 Feb 2013
Charanjit Singh @ Channi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0100
High Courts11 Feb 2013
Ashok Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 354
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts11 Feb 2013Allowed
Madan Lal and Another Vs Jatinder Pal
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts11 Feb 2013
Manjeet Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0081
High Courts11 Feb 2013
Pushpinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 466
High Courts11 Feb 2013Dismissed
Rajinder Kumar Manhas Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 75 : (2013) 171 PLR 76 : (2013) 2 RCR(Civil) 802
High Courts11 Feb 2013Dismissed
Harjinder Pal Vs Financial Commissioner Cooperation and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 835
High Courts11 Feb 2013Dismissed
Tansukh and Others Vs Financial Commissioner and Principal Secretary, Revenue Department and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0006
High Courts08 Feb 2013Allowed
Budha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0256
High Courts08 Feb 2013
Sahil Medicos Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0252
High Courts08 Feb 2013
M/s. Ram Kishan Goyal Rice Mills and Another Vs Punjab State Cooperative Supply and Marketing Federation and Others
Punjab And Haryana At Chandigarh · (2013) 4 RCR(Civil) 150
High Courts08 Feb 2013Allowed
Bimal Roy Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 41
Constitution of India, 1950 — Article 226, 227Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 15, 2(g), 3, 4, 5
High Courts08 Feb 2013
Khurram Shahzad Ali @ Juned Aalam Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 313Foreigners Act, 1946 — Section 14Official Languages Act, 1963 — Section 3, 4
High Courts08 Feb 2013Dismissed
Rampat Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 138 FLR 527 : (2013) LLR 323
Industrial Disputes Act, 1947 — Section 10(1)(c), 25F
High Courts08 Feb 2013
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 2845 : (2013) 170 PLR 59
Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 240(3)
High Courts08 Feb 2013Dismissed
Union of India and Others Vs Bakhtaur Singh and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 142
Constitution of India, 1950 — Article 226