High Courts08 Feb 2013
Fish Farmers Development Agency Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) LLR 429
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 207 of 223
High Courts08 Feb 2013Allowed
Mobin Khan Vs Neeraj Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 139 FLR 911 : (2013) 3 LLJ 163 : (2013) 170 PLR 56
Employees State Insurance Act, 1948 — Section 2(8), 53, 61Motor Vehicles Act, 1988 — Section 167
High Courts08 Feb 2013Allowed
Prince Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2014) ALLMR(Cri) 213 : (2013) 4 BC 656 : (2013) 171 PLR 748 : (2013) 2 RCR(Civil) 895(2) : (2013) 2 RCR(Criminal) 874
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 221, 300(1), 300(1), 420Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2013Dismissed
Hardev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1947 : (2013) 170 PLR 44 : (2013) 2 SCT 363
Constitution of India, 1950 — Article 14, 141, 142, 16, 226Punjab Home Guards Act, 1947 — Section 2, 3, 4, 5, 7
High Courts08 Feb 2013
Jaswant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 292
High Courts08 Feb 2013
Punjab State Electricity Board and Others Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2013) 3 SCT 322
High Courts08 Feb 2013Dismissed
Som Nath Vs Bhupinder Kaur @ Binder Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0028
High Courts08 Feb 2013
Balbir Singh and Another Vs Financial Commissioner, Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0022
High Courts07 Feb 2013Allowed
Kelo Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3229 : (2013) 170 PLR 36
Deceased Government Employees Rules, 2006 — Rule 3
High Courts07 Feb 2013
Punjab State Civil Supplies Corporation Limited Vs M/s. Mahavir Rice Mills and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 31
Arbitration Act, 1940 — Section 30, 33, 35, 39
High Courts07 Feb 2013
Taj Ali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Feb 2013
Dr. Satyabir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 155 : (2013) 3 SCT 109
High Courts07 Feb 2013
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 172
Constitution of India, 1950 — Article 21
High Courts07 Feb 2013Dismissed
The Divisional Forest Officer and Others Vs Smt. Maya Devi
Punjab And Haryana At Chandigarh · (2013) LLR 426
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts07 Feb 2013Allowed
Gurdev Singh Vs The Financial Commissioner Co-operative and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 149 : (2013) 2 RCR(Civil) 1019
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2013Allowed
Archana Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 33
High Courts07 Feb 2013
Nitish Kumar Vs Naresh Pal and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 687
High Courts07 Feb 2013Allowed
Jagdish Lal Vs Financial Commissioner Revenue
Punjab And Haryana At Chandigarh · (2013) 2 PLR 669
High Courts07 Feb 2013
The Associated Cement Companies Limited and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 677
High Courts07 Feb 2013
Haryana Judges Association Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 4112