High Courts05 Feb 2013Dismissed
Prem Singh Vs Kuldeep Singh
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0131
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 209 of 223
High Courts05 Feb 2013
Balbir Singh Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 138 FLR 1061 : (2014) 1 ILR (P&H) 613 : (2013) 2 LLJ 579 : (2013) 2 LLN 783 : (2013) LLR 404 : (2013) 4 SCT 555
Income Tax Act, 1961 — Section 256Industrial Disputes Act, 1947 — Section 10, 10A, 15, 17, 2(b)
High Courts05 Feb 2013Allowed
Ghansham Vs Oriental Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 2679
High Courts05 Feb 2013Dismissed
Joginder Singh Tut Vs Sukhvir Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0013
High Courts05 Feb 2013Dismissed
Inderjit Singh Vs The Financial Commissioner
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0010
High Courts05 Feb 2013Allowed
Subash Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2013) ACJ 2801 : (2014) 1 AnWR 408
High Courts05 Feb 2013
Commissioner of Income Tax Vs Smt. Kamlesh
Punjab And Haryana At Chandigarh · (2013) 217 TAXMAN 272
High Courts05 Feb 2013
Parveen Malik Vs Central Board of Secondary Education (CBSE) and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 255
High Courts04 Feb 2013Dismissed
Prem Chand Vs Akashdeep
Punjab And Haryana At Chandigarh · (2014) ACJ 1467
High Courts04 Feb 2013
Sanpreet Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 152 : (2013) 2 RCR(Civil) 826
High Courts04 Feb 2013
Commissioner of Central Excise Vs Pinnacle
Punjab And Haryana At Chandigarh · (2013) 19 GSTR 456 : (2013) 59 VST 466
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 66, 93
High Courts04 Feb 2013
Surinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0159
High Courts04 Feb 2013
Balwinder Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0154
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2013Dismissed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Feb 2013Allowed
Devender Singh Vs State of Punjab and Others Jaswinder Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 366, 420, 467
High Courts04 Feb 2013
New India Assurance Company Ltd. Vs Somviri and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0132
High Courts04 Feb 2013Dismissed
Jugal Kishore Vs Vandna Kohli
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 23
High Courts04 Feb 2013Allowed
Sunil Joshi Vs Mamta Rani and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0128
Constitution of India, 1950 — Article 227
High Courts04 Feb 2013Dismissed
Palada Ram Vs Sohan Lal and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0124
Motor Vehicles Act, 1988 — Section 163
High Courts04 Feb 2013Dismissed
Tirath Ram Sharma Vs M/s. Chandigarh Sales Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0120