High Courts01 Feb 2013
Jaspreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 211 of 223
High Courts01 Feb 2013
Sandeep Rana and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2013
Sonia Garg and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2013
Aiyasha and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2013Allowed
State Bank of Patiala Vs The Debts Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0265
High Courts31 Jan 2013
Siri Narayan Vs Union Territory Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 851
Constitution of India, 1950 — Article 226
High Courts31 Jan 2013
Spl Industries Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 200 ECR 30 : (2013) 294 ELT 188 : (2013) 19 GSTR 458
Central Excise Rules, 2002 — Rule 18
High Courts31 Jan 2013
Sohan Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0156
High Courts31 Jan 2013Dismissed
Chaman Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 5
High Courts31 Jan 2013
Asha and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2013
Monu and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2013
United India Insurance Co. Ltd. Vs Sumitra and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 852
High Courts31 Jan 2013
Narinder Pal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0108
High Courts31 Jan 2013Dismissed
Haryana Vidyut Parsaran Nigam Ltd. and Others Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 577
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Industrial Disputes Act, 1947 — Section 10(1)(c)Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Jan 2013
Eco Auto Components Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 60 VST 350
Haryana Value Added Tax Act, 2003 — Section 36
High Courts30 Jan 2013Allowed
Parkash Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 66 : (2013) 2 RCR(Civil) 1015
Constitution of India, 1950 — Article 14, 15, 16, 226, 227Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts30 Jan 2013
Commissioner of Income Tax Vs Shri Vishav Namdhari Sangat
Punjab And Haryana At Chandigarh · (2013) 354 ITR 33
Income Tax Act, 1961 — Section 260A, 80(G)(5), 80G, 80G(5)
High Courts30 Jan 2013Dismissed
Mela Ram and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 267
Constitution of India, 1950 — Article 14, 226, 227Land Acquisition Act, 1894 — Section 16, 17(1), 18, 4, 4(1)
High Courts30 Jan 2013Dismissed
Gurprit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 DMC 763 : (2013) 2 RCR(Criminal) 375
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 304B
High Courts30 Jan 2013Allowed
Deepak Kumar Vs Golden Co-operative NATC Society Ltd.
Punjab And Haryana At Chandigarh · (2013) CriLJ 1645
Criminal Procedure Code, 1973 (CrPC) — Section 322, 325, 326, 326(3)Negotiable Instruments Act, 1881 (NI) — Section 138