High Courts28 Jan 2013Dismissed
Pritam Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0276
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 213 of 223
High Courts28 Jan 2013
Ramesh Chand (HUF) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 217 TAXMAN 75
Income Tax Act, 1961 — Section 260A, 40(A)(2)(b), 40(A)(3), 40A(3)
High Courts28 Jan 2013
Kulwinder Singh Vs Pinky Devi
Punjab And Haryana At Chandigarh · AIR 2013 P&H 134
Hindu Marriage Act, 1955 — Section 13
High Courts28 Jan 2013Dismissed
Punjab State and Others Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (2013) LabIC 2849 : (2013) 3 SCT 317
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Jan 2013Dismissed
Harjaspal Singh Juneja and Another Vs Recovery Officer, Employees' Provident Fund Organisation and Another
Punjab And Haryana At Chandigarh · (2013) 137 FLR 570 : (2013) LLR 455
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1)A, 14(1)B, 14(2), 14(2)(A)
High Courts28 Jan 2013Dismissed
Kiran alias Dr. Kiran Bajaj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 138 FLR 1058 : (2013) LabIC 987 : (2013) 3 LLJ 65 : (2013) 2 LLN 770
Constitution of India, 1950 — Article 14, 16
High Courts28 Jan 2013
Baldev Singh @ Deba Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 159 : (2013) 2 RCR(Criminal) 40
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 154(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 23, 29
High Courts28 Jan 2013Dismissed
Darbara Singh Vs Chamkaur Singh and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 841
Specific Relief Act, 1963 — Section 19
High Courts28 Jan 2013Dismissed
Sita Devi and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0211
Hindu Succession Act, 1956 — Section 15, 15(1), 15(1)(a), 15(1)(b), 15(1)(f)
High Courts28 Jan 2013Allowed
Neelam and Others Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 837
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts28 Jan 2013Dismissed
Ajay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 372
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 511
High Courts28 Jan 2013
No. 760060897 HC/GD Jai Pal Guleria and Another Vs The Central Govt. and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 772
Army Act, 1950 — Section 121Border Security Force Act, 1968 — Section 75Constitution of India, 1950 — Article 20, 20(2)
High Courts28 Jan 2013Dismissed
The Friends Co-operative House Building Society (Registered) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 273 : (2013) 3 RCR(Civil) 88
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 4
High Courts28 Jan 2013Dismissed
Hari Ram Vs The Panipat Central Co-Operative Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 844
High Courts28 Jan 2013
Commissioner of Income Tax (TDS) Vs Parle Biscuits Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 259 CTR 565 : (2013) 351 ITR 138 : (2013) 216 TAXMAN 13
Income Tax Act, 1961 — Section 192, 193, 194, 194A, 194C
High Courts28 Jan 2013Dismissed
Pritam Singh @ Parvana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0058
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60, 60(3), 61, 62, 63
High Courts28 Jan 2013
Narinder Mohan and Others Vs Bakhshish Singh and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 839
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts28 Jan 2013Allowed
Harmail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 234
Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 4, 6
High Courts28 Jan 2013
State of Haryana Vs New India Constructions Co. and Another
Punjab And Haryana At Chandigarh · (2013) 60 VST 347
Haryana Value Added Tax Act, 2003 — Section 34
High Courts28 Jan 2013Dismissed
M/s. Roll Pack Vs M/s. Shipm Shila Engineers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Section 151Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)