High Courts24 Jan 2013
The Commissioner of Income Tax, Patiala Vs M/s. Groz Beckert Asia Limited
Punjab And Haryana At Chandigarh · (2013) 257 CTR 1 : (2013) 351 ITR 196 : (2013) 214 TAXMAN 205
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 215 of 223
High Courts24 Jan 2013
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 306, 34
High Courts24 Jan 2013Allowed
Tejinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0101
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498
High Courts24 Jan 2013
Dr. Nidhan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 806
High Courts24 Jan 2013Allowed
J.P. Tewatia Vs HSEB and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 802 : (2013) 3 SCT 557
Constitution of India, 1950 — Article 226, 227, 311
High Courts24 Jan 2013
Binder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452(1), 452(2), 459, 482Penal Code, 1860 (IPC) — Section 420Punjab Value Added Tax Act, 2005 — Section 51, 51(4)
High Courts24 Jan 2013Dismissed
Rakesh Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0056
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302
High Courts24 Jan 2013Dismissed
Dakshin Haryana Bijli Vitran Nigam and Others Vs Santosh Devi and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 228
High Courts24 Jan 2013
Harish Aggarwal Vs Bank of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 396
High Courts23 Jan 2013
Bhupinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3107
High Courts23 Jan 2013Allowed
Ramphal Vs Baljit Singh and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 790
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts23 Jan 2013Dismissed
Smt. Chinto and Others Vs Yogesh Aggarwal and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 789
Arbitration Act, 1940 — Section 15, 16, 17, 30, 32Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Jan 2013Allowed
Reliance Infratel Ltd. and Another Vs Gaje Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 787
Arbitration and Conciliation Act, 1996 — Section 2(b), 7, 8
High Courts23 Jan 2013Allowed
Poonam, etc. Vs Rajbir Rawal, etc.
Punjab And Haryana At Chandigarh · (2013) 169 PLR 792
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 166, 168
High Courts23 Jan 2013Allowed
Gurmeet Chand and Another Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 783
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 43 Rule 2, Order 9 Rule 13, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts23 Jan 2013Allowed
Shammi Kapoor and Others Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2013) LabIC 985
High Courts23 Jan 2013
Jay Vee Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 63 VST 155
Haryana Value Added Tax Act, 2003 — Section 36(1)
High Courts22 Jan 2013Disposed Off
Sudesh Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 825
High Courts22 Jan 2013Allowed
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0270
High Courts22 Jan 2013Partly Allowed
Mansa Co-Operative Spinning Mills Ltd. Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 137 FLR 830 : (2013) LLR 766
Industrial Disputes Act, 1947 — Section 17B