High Courts28 Jan 2013Disposed Off
Pooja Dhull Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0019
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 214 of 223
High Courts25 Jan 2013
M/s. N.K. Electronics Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0269
High Courts25 Jan 2013Dismissed
Y.D. Shashtri Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 69
Constitution of India, 1950 — Article 226, 227
High Courts25 Jan 2013Allowed
15165 Flight Leiutenant Onkar Singh Bawa Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 830
Armed Forces Tribunals Act, 2007 — Section 30
High Courts25 Jan 2013Dismissed
Pritam Kaur and Another Vs Amarjit Kaur and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 814
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts25 Jan 2013Dismissed
Sidak Bala Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 1066
Constitution of India, 1950 — Article 14, 16, 311
High Courts25 Jan 2013Allowed
Hira Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 827
Hindu Marriage Act, 1955 — Section 16
High Courts25 Jan 2013Dismissed
Gurmeet Singh and Co. Vs Smt. Gurbax and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 698 : (2013) 169 PLR 832
Motor Vehicles Act, 1988 — Section 147, 147(b)(ii), 166
High Courts25 Jan 2013Allowed
Ram Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3133 : (2013) 169 PLR 815
High Courts25 Jan 2013Allowed
Surinder K. Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 809
Constitution of India, 1950 — Article 14, 16
High Courts25 Jan 2013
KRBL Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 817
Constitution of India, 1950 — Article 13, 13(2), 14, 19, 246
High Courts25 Jan 2013
Parveen Kumar and others Vs Rajpal
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0144
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts25 Jan 2013Allowed
Jaswant Singh @ Ladi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0117
High Courts25 Jan 2013Allowed
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts25 Jan 2013
Hari Ram Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 811
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2(dd)
High Courts25 Jan 2013Dismissed
Ram Kishan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) CriLJ 4281
Constitution of India, 1950 — Article 161Penal Code, 1860 (IPC) — Section 294, 354, 384, 506
High Courts25 Jan 2013Allowed
The Oriental Insurance Company Limited Vs Ved Pal and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 835
Motor Vehicles Act, 1988 — Section 2(47), 3
High Courts25 Jan 2013Dismissed
CIT Vs Vardhman Holdings Ltd.
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0013
High Courts24 Jan 2013Dismissed
Harmesh Lal and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0250
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 2013Allowed
M/s. Goyal Industries Vs Pungrain Food Civil Supplies and Consumer Affairs
Punjab And Haryana At Chandigarh · AIR 2013 P&H 58