High Courts30 Jan 2013
Commissioner of Income Tax Vs Bhhola Bhandari Charitable Trust
Punjab And Haryana At Chandigarh · (2013) 259 CTR 279 : (2013) 351 ITR 469
Income Tax Act, 1961 — Section 260A, 80G, 80G(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 212 of 223
High Courts30 Jan 2013
Surinder Kaur Vs Badal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 998 : (2013) 1 RCR(Rent) 520
High Courts30 Jan 2013
Jagdev Singh etc. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0157
High Courts30 Jan 2013Dismissed
Dina Nath Vs Bahadur Chand and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 477A, 500
High Courts30 Jan 2013Dismissed
Harsh Arora Vs Pt. B.D. Sharma University of Health Sciences and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 277
Constitution of India, 1950 — Article 226
High Courts30 Jan 2013Dismissed
Sandeep Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 89
High Courts30 Jan 2013
Antarctic Industries Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2013) 294 ELT 365 : (2014) 43 GST 576 : (2013) 19 GSTR 133
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G
High Courts30 Jan 2013
Dr. Gurvinder Singh Randhawa Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 352 ITR 616
Income Tax Act, 1961 — Section 145, 260A, 29
High Courts30 Jan 2013Disposed Off
Virender Singh Vs The Sonepat Central Cooperative Bank Limited and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 97
High Courts29 Jan 2013
Shimil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 1 Crimes 74 : (2014) 1 Crimes 528 : (2014) 1 Crimes 139
High Courts29 Jan 2013
Nirmal Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 259 CTR 496 : (2013) 352 ITR 396
Income Tax Act, 1961 — Section 281B
High Courts29 Jan 2013Dismissed
Harjinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0180
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 319, 401Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 395
High Courts29 Jan 2013Allowed
Sunil Kumar Vs Ramveer Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 265 : (2013) 169 PLR 849
Motor Vehicles Act, 1988 — Section 149, 66
High Courts29 Jan 2013
Harnek Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 506
High Courts29 Jan 2013
Anudeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jan 2013
Manjinder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jan 2013
Ranjodh Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 01 P&H CK 0102
High Courts29 Jan 2013Allowed
Amrit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 846
High Courts29 Jan 2013Allowed
Daya Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 848 : (2013) 1 SCT 838
High Courts29 Jan 2013
Smt. Shail Moti Lal Vs Commissioner of Income Tax, Chandigarh
Punjab And Haryana At Chandigarh · (2013) 218 TAXMAN 298