High Courts04 Feb 2013
Dr. Gurparkash Singh Vs Medical Council of India and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0116
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 210 of 223
High Courts04 Feb 2013Dismissed
Ram Kumar Bedi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 152 : (2013) 3 SCT 301
High Courts04 Feb 2013
Girnar Impex (P.) Ltd. Vs CIT
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0002
High Courts02 Feb 2013
Surinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 118
High Courts01 Feb 2013Dismissed
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 663
High Courts01 Feb 2013
Pehal Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0240
High Courts01 Feb 2013
Gurcharan Singh Vs Joint Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 155
Constitution of India, 1950 — Article 226, 227Punjab Co-operative Societies Act, 1961 — Section 55, 56
High Courts01 Feb 2013Partly Allowed
Dalvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 3 Crimes 72
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2013Disposed Off
Mosenthals Wool and Mohair S.A. Pty. Ltd. Vs C.L. Jain Woolens Mills P. Ltd.
Punjab And Haryana At Chandigarh · (2013) 179 CompCas 174 : (2013) 4 CompLJ 178
Companies Act, 1956 — Section 433, 433(1)(a), 434, 439Limitation Act, 1963 — Section 18, 3(1)
High Courts01 Feb 2013Allowed
Ram Murti Sarin and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 204
Constitution of India, 1950 — Article 162General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 10, 11, 11, 11(1), 11A
High Courts01 Feb 2013Dismissed
Punjab Pradesh Paledar Union and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 86 : (2013) 1 BC 585
Constitution of India, 1950 — Article 226
High Courts01 Feb 2013Allowed
Parvinder Singh Vs The Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 698
High Courts01 Feb 2013Dismissed
Daljit Kaur and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 498A
High Courts01 Feb 2013Dismissed
Arshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 363, 366A, 376, 506
High Courts01 Feb 2013Dismissed
Premvati and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B
High Courts01 Feb 2013Dismissed
Heena Mathon Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0142
High Courts01 Feb 2013
Jyoti Rani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2013Dismissed
Bhagat Ravi Dass Transport Company Regd. Ludhiana and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2013 P&H 50
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 254, 301Motor Vehicles Act, 1988 — Section 102, 63(3), 66, 80
High Courts01 Feb 2013
Surender and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2013Dismissed
Kailash Chander and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0134
Penal Code, 1860 (IPC) — Section 120B, 380, 419, 420, 447