COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,454 judgments · page 203 of 223

High Courts15 Feb 2013

Baldev Vs Ram Singh

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0130

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High Courts15 Feb 2013

Parminder Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 256

Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 227, 228Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467

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High Courts15 Feb 2013Dismissed

Smt. Neelam Gulatl and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 170 PLR 281

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 17, 17(4), 4

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High Courts15 Feb 2013

Inder Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 170 PLR 185 : (2013) 2 SCT 762

Constitution of India, 1950 — Article 14, 16, 226, 227Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts15 Feb 2013Dismissed

Ravinder Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 807

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 375, 376, 376(2)(f)

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High Courts15 Feb 2013Disposed Off

Kartar Chand Vs State Of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 3 ACC 367

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High Courts14 Feb 2013Allowed

Sital Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 171 PLR 686

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High Courts14 Feb 2013

Commissioner of Income Tax Vs Suresh Chander Mehra (HUF)

Punjab And Haryana At Chandigarh · (2013) 217 TAXMAN 107

Income Tax Act, 1961 — Section 260A, 40A(2), 40A(2)(b)

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High Courts14 Feb 2013Dismissed

Davinder Pal Singh and Another Vs PEC University of Technology (Erstwhile Punjab Engineering College) and Others

Punjab And Haryana At Chandigarh · (2013) 4 SCT 379

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High Courts14 Feb 2013Disposed Off

Century Knitters (India) Ltd. Vs Union of India

Punjab And Haryana At Chandigarh · (2013) 199 ECR 176 : (2013) 293 ELT 504 : (2014) 24 GSTR 12

Constitution of India, 1950 — Article 226, 227, 265Customs Act, 1962 — Section 42

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High Courts14 Feb 2013Allowed

Tarun Bahl and Another Vs Suman Bahl and Another

Punjab And Haryana At Chandigarh · (2013) 170 PLR 178

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts14 Feb 2013Dismissed

Balbir Singh and Others Vs Rakesh Kumar and Another

Punjab And Haryana At Chandigarh · (2013) 170 PLR 177

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts14 Feb 2013

Naveen Puri and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0164

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts14 Feb 2013

Manpreet Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0155

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts14 Feb 2013

Harpreet Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0133

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts14 Feb 2013

Kawaljit Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts14 Feb 2013

Arshdeep Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0104

Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3

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High Courts14 Feb 2013Allowed

Dr. Neetu Rani Vs University of Kurukshetra and Another

Punjab And Haryana At Chandigarh · (2013) 170 PLR 83 : (2013) 3 SCT 309

Evidence Act, 1872 — Section 65A, 65B

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High Courts14 Feb 2013Allowed

Raghu Nath and Others Vs Commissioner, Rohtak Division and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 459

Constitution of India, 1950 — Article 226, 227

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High Courts14 Feb 2013

New India Assurance Co. Ltd. Vs Smt. Mewa Devi and Others

Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0076

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