High Courts21 Feb 2013
Punjab State and Others Vs Gurdeep Singh and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 233
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 201 of 223
High Courts21 Feb 2013
Gurbax Singh Bains Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 246
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 173, 482Penal Code, 1860 (IPC) — Section 279, 302, 304A, 304A, 337
High Courts21 Feb 2013
Anil Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 642
High Courts21 Feb 2013
Angrej Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 962
High Courts20 Feb 2013
Puran Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 175
High Courts20 Feb 2013Dismissed
Yash Pal Manket Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 210
High Courts20 Feb 2013Dismissed
Satish Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 1716
Punjab Civil Services Rules — Rule 4.4
High Courts20 Feb 2013
Gurmail Singh Vs The Punjab State Co-operative Supply and Marketing Federation
Punjab And Haryana At Chandigarh · (2013) LabIC 2597 : (2013) LLR 973
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Feb 2013Dismissed
Phool Chand Vs Shyam Sunder and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 227
High Courts20 Feb 2013Dismissed
M/s. Arjun Dass Rice Mills and Others Vs Punjab National Bank
Punjab And Haryana At Chandigarh · AIR 2013 P&H 128 : (2013) 4 BC 95 : (2013) 170 PLR 208
Contract Act, 1872 — Section 128, 146
High Courts20 Feb 2013Partly Allowed
M.R. DAV Educational Trust (Regd.) Vs National Council for Teacher's Education and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 767
Constitution of India, 1950 — Article 226, 227
High Courts20 Feb 2013Allowed
Manjit Kaur and Another Vs Manjit Singh and Another
Punjab And Haryana At Chandigarh · (2013) 170 PLR 206
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Feb 2013Dismissed
M/s. Hindustan Unilever Limited Vs Municipal Council and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 720 : (2013) 3 RCR(Civil) 257
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 84
High Courts20 Feb 2013Dismissed
Bimal Kumar and Others Vs Divisional Commissioner, Patiala Division Patiala and Others
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0020
High Courts20 Feb 2013
Bhagwati Prasad and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 02 P&H CK 0018
High Courts19 Feb 2013
Malwa Cotton Spinning Mills Limited Vs Jagminder Singh
Punjab And Haryana At Chandigarh · (2013) 4 BC 87 : (2013) 3 Crimes 25 : (2013) 2 RCR(Civil) 648 : (2013) 2 RCR(Criminal) 572
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Feb 2013Dismissed
Sandeep Singh and Others Vs Manmeet Kaur Randhawa
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 280
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Minority and Guardianship Act, 1956 — Section 8Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts19 Feb 2013Allowed
Sunita Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 123
High Courts19 Feb 2013
M/s. S.R. Forging Ltd. and Another Vs Uco Bank and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 89 : (2013) 120 RD 261
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18
High Courts19 Feb 2013
Gulshan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 170 PLR 86 : (2013) 3 SCT 787