High Courts19 Mar 2013
Shashi Bhushan Kaushik Vs Haryana State Industrial and Infrastructure Development Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 528
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,454 judgments · page 194 of 223
High Courts19 Mar 2013
Mulakh Raj and Another Vs Sushma Kumari
Punjab And Haryana At Chandigarh · (2013) 2 PLR 675
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts19 Mar 2013Dismissed
Prompt Engineering Pvt. Ltd. Vs Financial Commissioner, Govt. of Haryana, Department of Revenue and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 684
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 2013Dismissed
Surinder Kaur Vs Rawinder Singh
Punjab And Haryana At Chandigarh · AIR 2013 P&H 189 : (2013) 2 PLR 674
High Courts19 Mar 2013Dismissed
Ajit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0020
High Courts19 Mar 2013Dismissed
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 680 : (2013) 4 RCR(Civil) 92
High Courts18 Mar 2013Allowed
Thakur Singh Kohil Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0167
Hindu Marriage Act, 1955 - Section 26
High Courts18 Mar 2013
Bajaj Allianz General Insurance Company Limited Vs Kanchan
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 600
High Courts18 Mar 2013Disposed Off
Alok Sharma Vs State of Rajasthan and Another
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0147
High Courts18 Mar 2013Dismissed
M/s. Chandigarh Finance and Investment Company Vs Sukhminder Singh Bhattal and Others
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0141
High Courts18 Mar 2013
Bhagwanpura Sugar Mills Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 61 VST 358
High Courts18 Mar 2013
M/s. Tata Steel Ltd. Vs M/s. Atma Tube Products Ltd. and Others Kesar Singh Vs Dheeraj Kumar
Punjab And Haryana At Chandigarh · (2014) 1 PLR 1 : (2013) 2 RCR(Criminal) 1005
Competition Act, 2002 — Section 19(a), 26(1), 26(3), 3, 3(1)Criminal Procedure (Amendment) Act, 2008 — Section 29Criminal Procedure Code, 1973 (CrPC) — Section 2(wa), 24(8), 357(1)(c), 357A, 372
High Courts18 Mar 2013
Sukhchain Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 559
High Courts18 Mar 2013
Rions India Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 61 VST 295
High Courts18 Mar 2013
Sandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0006
High Courts15 Mar 2013Allowed
Deepak Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0135
High Courts15 Mar 2013Allowed
Pardeep Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3261 : (2013) 3 SCT 530
Penal Code, 1860 (IPC) — Section 148, 323, 380, 406, 427
High Courts15 Mar 2013
Ajay Bansal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0099
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25
High Courts15 Mar 2013
Sanjeev Kumar @ Lallu and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0077
High Courts15 Mar 2013
Sandeep Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 03 P&H CK 0075