COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 192 of 226

High Courts02 Apr 2013

CIT Vs Rajnish Ahuja

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0016

High Courts01 Apr 2013Allowed

Gram Panchayat Village Nauch Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0186

High Courts01 Apr 2013

Mohinder Singh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 1

High Courts01 Apr 2013

Sandeep @ Bandu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2014) 1 Crimes 557

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302

High Courts01 Apr 2013

Madhu Mati Sharma and Others Vs Government of India and Others Punjab Gramin Bank (Regional Rural Bank) Vs Parmod Kumar and Others

Punjab And Haryana At Chandigarh · (2013) 3 SCT 485

Regional Rural Banks Act, 1976 — Section 17

High Courts01 Apr 2013Allowed

The Ludhiana District Cooperative Milk Producers Union Limited Vs Kamiker Singh and Another

Punjab And Haryana At Chandigarh · (2013) 3 SCT 488

Industrial Disputes Act, 1947 — Section 33(2)(b)

High Courts01 Apr 2013Dismissed

UB Engineering Limited Vs Indian Oil Corporation Limited and Another

Punjab And Haryana At Chandigarh · (2013) 2 ARBLR 513 : (2013) 3 RCR(Civil) 487

Arbitration and Conciliation Act, 1996 — Section 28, 31(7)(b), 34Contract Act, 1872 — Section 28, 70Limitation Act, 1963 — Section 14

High Courts01 Apr 2013Dismissed

Nagesh Kumar Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 171 PLR 713 : (2013) 3 RCR(Civil) 226

Land Acquisition Act, 1894 — Section 4, 5A, 6, 9

High Courts01 Apr 2013Allowed

Satpal Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 667 : (2013) 3 RCR(Civil) 251

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 148, 149, 307, 336

High Courts01 Apr 2013

Jatinder Kalyan Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 1032

Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 20, 22, 232, 24, 24(2)

High Courts01 Apr 2013Allowed

Satish Rani Sood Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 3 SCT 480

High Courts01 Apr 2013Dismissed

Krishan Lal Manhas Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2014) LabIC 785 : (2013) 3 SCT 490

High Courts01 Apr 2013Allowed

Surjit Kumar Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) LabIC 2302 : (2013) 3 SCT 477

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61

High Courts01 Apr 2013

Sat Pal Dhawan Vs State Bank of Patiala and Others

Punjab And Haryana At Chandigarh · (2013) 4 SCT 421 : (2014) 1 SLJ 331

High Courts01 Apr 2013

S. Harmohan Singh Sethi Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0010

High Courts01 Apr 2013Dismissed

Dr. S.K. Gupta Vs Maharshi Dayanand University

Punjab And Haryana At Chandigarh · (2013) LabIC 3548

High Courts26 Mar 2013

Mohinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 2 PLR 735

High Courts26 Mar 2013Dismissed

M.P. Singh Vs Assistant Provident Fund Commissioner and Another

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 37

Criminal Procedure Code, 1973 (CrPC) — Section 14(2), 462, 482, 82, 82(4)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(A)(1), 14A, 14A(1), 2(e)

High Courts26 Mar 2013Dismissed

Smt. Simal and Others Vs M/s. Maharashtra Savings

Punjab And Haryana At Chandigarh · (2013) 171 PLR 61

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

High Courts26 Mar 2013

Hari Dutt Sharma and Others Vs State of Punjab and Another Subhash Chander Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 699