High Courts05 Apr 2013Dismissed
Kanwalraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 816
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 190 of 226
High Courts05 Apr 2013
Naresh Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 580
Constitution of India, 1950 — Article 21, 226
High Courts05 Apr 2013Allowed
Punjab State Electricity Board Vs The Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 35
Constitution of India, 1950 — Article 226, 227East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal (executive Officer) Act, 1931 — Section 4, 4(b)(ii)
High Courts05 Apr 2013Dismissed
Narender Kumar Vs Haryana Public Service Commission and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 592
Constitution of India, 1950 — Article 226
High Courts05 Apr 2013
Mastan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0088
High Courts05 Apr 2013
Surinder Mahajan Vs Debts Recovery Appellate Tribunal and Others Sat Narain Sharma Vs Union Bank of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 BC 531
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 25
High Courts05 Apr 2013Dismissed
Oswal Spinning and Weaving Mills Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2013) 2 PLR 779 : (2013) 4 SCT 577
High Courts05 Apr 2013
Dr. Vijay Khariwal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 302
High Courts05 Apr 2013
J.P. Singh Vs Kans Dass
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0008
High Courts04 Apr 2013Dismissed
Smt. Pushpa Bhardwaj Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) LabIC 664
High Courts04 Apr 2013
Raj Rajeshwari College of Education Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 201 : (2013) 3 SCT 733
Constitution of India, 1950 — Article 226, 227National Council for Teacher Education Act, 1993 — Section 14, 14(3)(a), 14(3)(b), 14(6), 15
High Courts04 Apr 2013Allowed
Janki Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3264 : (2013) 3 SCT 510
Penal Code, 1860 (IPC) — Section 323, 330, 34, 506
High Courts04 Apr 2013
Kandi Friends Educational Trust Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 357 ITR 84
High Courts04 Apr 2013
Constable Bhola Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 4602 : (2013) 4 SCT 319
High Courts04 Apr 2013Dismissed
Punjab Alkalies and Chemicals Ltd. Vs Municipal Council
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0138
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 84
High Courts04 Apr 2013Dismissed
Nand Lal Vs Smt. Brij Bala
Punjab And Haryana At Chandigarh · (2013) 171 PLR 714 : (2013) 3 RCR(Civil) 228
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 120B, 304B, 406, 498A
High Courts04 Apr 2013Dismissed
Punjab Urban Planning and Development Authority Vs Shaminder Singh
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BPunjab Apartment and Property Regulation Act, 1995 — Section 14(2), 15, 18, 21, 3
High Courts04 Apr 2013Allowed
Sanjay Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts04 Apr 2013
Jagtar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0099
High Courts04 Apr 2013
Ajmer Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 678 : (2013) 3 SCT 565