High Courts11 Apr 2013Dismissed
Voices for Freedom Vs Union of India
Punjab And Haryana At Chandigarh · (2013) 4 SCT 631
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 188 of 226
High Courts10 Apr 2013Allowed
Harjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 777
High Courts10 Apr 2013
Rajeev Gupta Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 2
High Courts10 Apr 2013
National Sales Corporation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 65 VST 83
High Courts10 Apr 2013
Punjab Urban Planning and Development Authority Vs Revisional Authority
Punjab And Haryana At Chandigarh · (2013) 4 PLR 732 : (2013) 2 PLR 784 : (2013) 4 RCR(Civil) 345
High Courts10 Apr 2013Dismissed
Madhu Batla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0181
High Courts10 Apr 2013Allowed
IITT College of Engineering Vs The All India Council for Technical Education and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 524
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2013
Karandeep Singh Sunny and Another Vs Shiva Petro Max
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0079
High Courts10 Apr 2013Allowed
Geeta Devi Vs Financial Commissioner and Principal Secretary to Govt. Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 235
Constitution of India, 1950 — Article 14
High Courts10 Apr 2013Dismissed
Joga Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 782 : (2013) 4 SCT 605
High Courts09 Apr 2013Dismissed
Baldev Singh Vs Commissioner Jalandhar Division Jalandhar
Punjab And Haryana At Chandigarh · (2016) 2 PLJ 354
Punjab Land Revenue Act, 1887 - Section 15
High Courts09 Apr 2013Dismissed
Dharambir Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2013) 2 PLR 828
High Courts09 Apr 2013
Satish Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 829 : (2013) 4 SCT 580
High Courts09 Apr 2013Allowed
Sube Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 299
High Courts09 Apr 2013Dismissed
Bela Bhardwaj and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3574 : (2014) 1 LLN 785 : (2013) 4 SCT 371
High Courts09 Apr 2013Dismissed
Sarabjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0180
High Courts09 Apr 2013Disposed Off
Arun Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0177
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302
High Courts09 Apr 2013Dismissed
Sanjay Bhalla Vs Vivek Bhalla and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 95
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts09 Apr 2013Allowed
Gram Panchayat Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 212
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42, 43A
High Courts09 Apr 2013Dismissed
Noor Mohmad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 3 Crimes 225
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 44