High Courts23 Apr 2013Dismissed
Kulwant Singh Vs Dalip Kumar
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0017
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 186 of 226
High Courts23 Apr 2013
CIT Vs Trident Infotech Corpn. Ltd.
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0015
High Courts22 Apr 2013Dismissed
Commissioner of Central Excise Vs Hawkins Cookers Ltd.
Punjab And Haryana At Chandigarh · (2017) 345 ELT 216
High Courts22 Apr 2013Dismissed
National Insurance Company Ltd. Vs Mam Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 3 ACC 78 : (2014) ACJ 902 : (2013) 2 PLR 824 : (2013) 3 RCR(Civil) 653
Motor Vehicles Act, 1988 — Section 173
High Courts22 Apr 2013
Ravinder Kumar and Another Vs The Deputy Commissioner, Muktsar and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 590
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5
High Courts22 Apr 2013Dismissed
Pardeep Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 245
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2013Allowed
Balwinder Singh @ Billa and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 244
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 379
High Courts22 Apr 2013Dismissed
Gulab Singh Narwal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 894
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2013
Narinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Apr 2013Dismissed
Balwinder Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 365
High Courts22 Apr 2013
Amanpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0092
High Courts22 Apr 2013
Jaswinder Kaur and Another Vs Piara Singh
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0091
High Courts22 Apr 2013Dismissed
Mangwinder Chahal Vs Ramesh Kumar Sudera
Punjab And Haryana At Chandigarh · (2013) 171 PLR 241
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts22 Apr 2013Dismissed
Sarabjit Kaur Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 242
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts22 Apr 2013
Commissioner of Central Excise Commissionerate Vs Hawkins Cookers Ltd.
Punjab And Haryana At Chandigarh · (2013) 22 GSTR 345
High Courts22 Apr 2013Disposed Off
Simrat Bajwa Vs Balbir Singh Chinna and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0026
High Courts22 Apr 2013Allowed
Smt. Sunita Vs Sh. Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 ACC 334 : (2014) ACJ 1479 : (2013) 171 PLR 255
High Courts12 Apr 2013
Nalinder Singh Vs Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 367
High Courts12 Apr 2013Dismissed
Surjit Singh (Since Deceased) through LRs. and Another Vs Tarlok Singh and Others
Punjab And Haryana At Chandigarh · (2014) 1 ARBLR 100 : (2013) 171 PLR 17
Arbitration Act, 1940 — Section 14, 15, 16, 17, 2(a)
High Courts12 Apr 2013Dismissed
Amit Kumar @ Lakhpat Goel Vs Rekha Rani
Punjab And Haryana At Chandigarh · (2013) 171 PLR 199
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(ia), 13BPenal Code, 1860 (IPC) — Section 498A