High Courts25 Apr 2013Dismissed
Sumer Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 561
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 185 of 226
High Courts25 Apr 2013
Jyoti and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts25 Apr 2013Dismissed
Parveen Kaur and Another Vs Bhupinder Singh Daler and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 831 : (2013) 3 RCR(Civil) 586 : (2013) 2 RCR(Rent) 102
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts25 Apr 2013
Smt. Kuldip Kaur and Others Vs State Election Commission and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 271
Representation of the People Act, 1950 — Section 22, 24
High Courts25 Apr 2013Dismissed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0044
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 2013Dismissed
Kuldeep Singh Vs S.T.A.T. Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 817
High Courts25 Apr 2013
M/s. India Yamaha Motor Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 854 : (2014) LabIC 53 : (2013) 4 LLJ 222 : (2013) 4 SCT 293
High Courts25 Apr 2013
Madan Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 4 SCT 300
High Courts23 Apr 2013Dismissed
Auto Piston MFG. Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 355 ITR 414
Income Tax Act, 1961 — Section 260A, 269SS, 271D
High Courts23 Apr 2013
Shivam Sales Corporation Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 65 VST 305
High Courts23 Apr 2013Allowed
Jaswinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 128 : (2013) 3 SCT 239
High Courts23 Apr 2013Dismissed
Ram Sarup Chauhan Vs Housing Board and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 537 : (2013) 3 RCR(Civil) 245
Consumer Protection Act, 1986 — Section 14(2)(a), 17, 27Haryana Housing Board Act, 1971 — Section 72A, 72B
High Courts23 Apr 2013Dismissed
Ashok Chopra Vs Meena Chopra and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 381 : (2013) 171 PLR 305
Civil Procedure Code, 1908 (CPC) — Section 10, 125, 16, 21Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 10
High Courts23 Apr 2013Dismissed
Mani Singh Chela Mit Singh Vs Shromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (2013) 171 PLR 8
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 372Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts23 Apr 2013
Inderjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 724 : (2013) 3 RCR(Civil) 287
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 34, 379, 447, 448Punjab Panchayati Raj Act, 1994 — Section 20(5)
High Courts23 Apr 2013Dismissed
Surinder Mohan and Others Vs State of Punjab and Others Ankit Sharma and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0085
Motor Vehicles Act, 1988 — Section 2(40), 2(43), 2(7), 22, 3
High Courts23 Apr 2013Allowed
Himanshu Biswas and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 118 : (2013) 3 SCT 259
Constitution of India, 1950 — Article 142
High Courts23 Apr 2013Disposed Off
Smt. Balveer Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 318
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts23 Apr 2013
Satgur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 823 : (2013) 3 SCT 629
High Courts23 Apr 2013Dismissed
Bhawna Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 584
Constitution of India, 1950 — Article 226