High Courts29 Apr 2013
M/s. Union Builders and Contractors Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 91
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 183 of 226
High Courts29 Apr 2013
Satya Pal Sharma Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2013) 172 PLR 89
High Courts29 Apr 2013Dismissed
Vijay Kumar and Others Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 584 : (2013) 2 RCR(Rent) 100
High Courts29 Apr 2013Dismissed
M/s. Aura Institutions Pvt. Ltd. and Others Vs M/s. Starex Education Society (Regd.)
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 562
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts29 Apr 2013Dismissed
Sukhdev Singh and Others Vs Sudershan Sewa Trust and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 833 : (2013) 3 RCR(Civil) 588
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 151
High Courts29 Apr 2013
Commissioner of Income Tax Vs Smt. Neeru Aggarwal
Punjab And Haryana At Chandigarh · (2013) 356 ITR 320
Income Tax Act, 1961 — Section 2(14), 271(1)(c)
High Courts29 Apr 2013
Gram Panchayat Vs Director, Rural Development and Panchayat and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 291
High Courts29 Apr 2013Disposed Off
Mrs. Surinder Kaur Bakshi Vs M/s. Chopra Glass House and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 142 : (2013) 4 RCR(Civil) 160 : (2013) 2 RCR(Rent) 322
High Courts29 Apr 2013Allowed
Harmela Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 607 : (2013) 3 RCR(Criminal) 141
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 4Penal Code, 1860 (IPC) — Section 188, 379
High Courts29 Apr 2013Dismissed
Nazar Singh Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · (2013) 171 PLR 141
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Apr 2013Disposed Off
Mohan Singh Vs Vijay Kumar Sharma and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 144
High Courts29 Apr 2013Disposed Off
Pearl Sidhu and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 461
Constitution of India, 1950 — Article 14, 15(3), 16, 16(1), 16(4)Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts29 Apr 2013Dismissed
Jasbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 471
Constitution of India, 1950 — Article 14, 16Consumer Protection Act, 1986 — Section 10, 10(1A)
High Courts29 Apr 2013Disposed Off
S.C. Gupta and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 474
Haryana Urban Development Authority Act, 1977 — Section 15, 16, 17, 17(1)
High Courts29 Apr 2013
Karoleen Sodhi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 623 : (2014) 1 SLJ 345
High Courts29 Apr 2013
Commissioner of Income Tax-II Vs Smt. Neeru Aggarwal
Punjab And Haryana At Chandigarh · (2014) 220 TAXMAN 329
High Courts29 Apr 2013
Dr. K.K. Locham Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 281
High Courts26 Apr 2013Dismissed
Oriental Insurance Company Limited Vs Ramesh Chand Sethi
Punjab And Haryana At Chandigarh · (2013) 2 PLR 788
High Courts26 Apr 2013
A.N. Kapoor (Janitors) Pvt. Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 132
High Courts26 Apr 2013
Bahadur Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 2 ESC 669 : (2013) 4 SCT 322 : (2014) 1 SLJ 329