High Courts26 Apr 2013Dismissed
Karnail Singh and Another Vs Director, Rural Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 459
Punjab Panchayati Raj Act, 1994 — Section 10A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 184 of 226
High Courts26 Apr 2013
Dalbir Singh Lochab and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0166
High Courts26 Apr 2013Allowed
Rameshwar Dass Singla Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 595
High Courts26 Apr 2013Dismissed
The Haryana State Federation of Consumers Cooperative Wholesale Stores Ltd. Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 436
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 17B, 2, 2(oo)(bb), 25F, 25F(a)
High Courts26 Apr 2013
Bikkar Singh Vs Punjab Water Supply and Sewerage Board and Another
Punjab And Haryana At Chandigarh · (2013) 2 PLR 819 : (2013) 3 SCT 515
High Courts26 Apr 2013Dismissed
M/s. Hymn Hospitality Services Pvt. Ltd. Vs M/s. JVL Properties and Reavels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2013) 171 PLR 447
Arbitration and Conciliation Act, 1996 — Section 36, 9, 9(ii), 9(ii)(b)Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6
High Courts26 Apr 2013Dismissed
Vijay Kumar Sabharwal Vs Neelam Devi
Punjab And Haryana At Chandigarh · (2013) 171 PLR 451
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Hindu Marriage Act, 1955 — Section 13
High Courts26 Apr 2013Dismissed
Gulzar Singh and Others Vs Bishan Singh (Deceased) through his Lrs. and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 454
Evidence Act, 1872 — Section 115
High Courts26 Apr 2013Dismissed
Pushpinder Kumar Vs State of Haryana and Other
Punjab And Haryana At Chandigarh · (2013) LabIC 3924 : (2013) 4 SCT 323
High Courts26 Apr 2013Allowed
Piara Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 786 : (2013) 4 SCT 675
High Courts26 Apr 2013
Vinod Matto Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 279
High Courts26 Apr 2013Dismissed
Jaimal Kumar Vs Hindustan Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 440
Constitution of India, 1950 — Article 226
High Courts26 Apr 2013Dismissed
National Insurance Company Ltd. Vs Meenu Din and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 444
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Apr 2013Dismissed
Sumer Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 811
High Courts25 Apr 2013
Mohta Electro Steel Limited and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 64 VST 456
Haryana General Sales Tax Act, 1973 — Section 9
High Courts25 Apr 2013
M/s. B.S. Builders Vs Patiala Urban Planning and Development Authority, PUDA
Punjab And Haryana At Chandigarh · (2013) 171 PLR 807
High Courts25 Apr 2013
Eicher Goodearth Limited and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 65 VST 318
Haryana General Sales Tax Act, 1973 — Section 25(5)
High Courts25 Apr 2013Dismissed
Karnail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 231
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 2013
Smt. Anita and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0119
High Courts25 Apr 2013
Jagbir Singh alias Jaibir Singh Vs Nisha
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 222
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6