High Courts01 May 2013Disposed Off
Oscar Remedies (P) Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2017) 345 ELT 525
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 182 of 226
High Courts01 May 2013
Yashbir Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0241
High Courts01 May 2013
Union of India and Another Vs Ashish and Another
Punjab And Haryana At Chandigarh · AIR 2013 P&H 211 : (2013) 171 PLR 812 : (2014) 1 SCT 155
High Courts01 May 2013Dismissed
Raj Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 217
Constitution of India, 1950 — Article 14, 226
High Courts01 May 2013Dismissed
Phuli Devi and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 962
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 300, 482Evidence Act, 1872 — Section 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts01 May 2013
Oscar Remedies P. Ltd. Vs Commissioner of Central Excise and Another
Punjab And Haryana At Chandigarh · (2013) 21 GSTR 9
Central Excises and Salt Act, 1944 — Section 35G
High Courts01 May 2013Dismissed
Gurminder Singh Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 214
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts01 May 2013Dismissed
Jalvir Singh Chahil Vs Baljit Kaur and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 219
High Courts01 May 2013
Anoopika Randhawa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 2 PLR 801 : (2013) 4 SCT 571
High Courts01 May 2013
Surinder Pal and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 408
High Courts01 May 2013Dismissed
Smt. Anchi Devi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 PLR 701 : (2013) 4 RCR(Civil) 136
High Courts01 May 2013Dismissed
Manjeet Rahtee Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 2 PLR 804 : (2014) 1 SCT 490
High Courts30 Apr 2013
Rakesh Kumar Aggarwal Vs Haryana Dairy Development Co-operative Federation Limited and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 159
High Courts30 Apr 2013Allowed
Parminder Singh Kalra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 621
High Courts30 Apr 2013Allowed
Suman Vs State of U.T.
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 342, 346, 363, 366
High Courts30 Apr 2013Disposed Off
Vandana Arora Vs Chief Administrator, H.U.D.A. and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 289
High Courts30 Apr 2013Disposed Off
Carrier Air-Conditioning and Refrigeration Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2013) 21 GSTR 245 : (2013) 62 VST 436
Central Excises and Salt Act, 1944 — Section 35G
High Courts30 Apr 2013Allowed
Bhagat Ram Aggarwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 619
High Courts30 Apr 2013
Satish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) CriLJ 838
High Courts30 Apr 2013
Jaswinder Singh Sidhu Vs State Consumer Disputes Redressal Commission
Punjab And Haryana At Chandigarh · (2013) 4 SCT 140