High Courts06 May 2013Dismissed
Kairon Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Criminal) 318
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 180 of 226
High Courts06 May 2013Dismissed
Altaf and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 171 PLR 759 : (2013) 3 RCR(Criminal) 808
Criminal Procedure Code, 1973 (CrPC) — Section 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)(c), 15(i)Penal Code, 1860 (IPC) — Section 354
High Courts06 May 2013Disposed Off
Nirmal Singh Vs Nanak Chand
Punjab And Haryana At Chandigarh · (2013) 171 PLR 167
High Courts06 May 2013Allowed
ASI Paramjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 169
Penal Code, 1860 (IPC) — Section 420
High Courts06 May 2013
Ravinder Garg Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 519
High Courts04 May 2013
Aradhna Soft Drinks Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0251
High Courts04 May 2013
Joginder Pal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) LabIC 3094
Constitution of India, 1950 — Article 226
High Courts04 May 2013Allowed
Rekha Chabbra and Another Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1476 : (2013) 171 PLR 352
High Courts04 May 2013Dismissed
Smt. Harbhajan Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 346
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Explosives Act, 1884 — Section 4, 5
High Courts04 May 2013
Prem Rani and Others Vs Rakesh Handa
Punjab And Haryana At Chandigarh · (2013) 171 PLR 344
High Courts04 May 2013Dismissed
Gurpreet Singh Chauhan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 347 : (2013) 4 SCT 611
High Courts04 May 2013Dismissed
Gurvinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 350
Constitution of India, 1950 — Article 226, 227
High Courts03 May 2013Allowed
Manjit Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2013) 2 PLR 806
High Courts03 May 2013Dismissed
Kamal and Others Vs Rajpal
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 482Penal Code, 1860 (IPC) — Section 148, 323, 325, 506
High Courts03 May 2013
Vijay Pal Singh Vs Nisha @ Mona
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 120B, 34, 342, 406, 467
High Courts03 May 2013Allowed
Smt. Sushila Kumari and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2013) 171 PLR 459
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139(8), 14, 140A, 143(1), 217Land Acquisition Act, 1894 — Section 18
High Courts03 May 2013Dismissed
Jasbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2013 P&H 190
High Courts03 May 2013Dismissed
Jagtar Singh and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 247
High Courts03 May 2013
Sandeep Kharab Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 660 : (2014) 1 SCT 779
High Courts03 May 2013Allowed
Babu Singh (Since Deceased) through his legal representatives Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 176
Forest Act, 1927 — Section 20(b)Punjab Land Revenue Act, 1887 — Section 44Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2(g), 2(g)(3), 2(g)(v)