High Courts07 May 2013Disposed Off
Ramphal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0229
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 179 of 226
High Courts07 May 2013Dismissed
Pushpa Rani and Others Vs Gurbant Singh and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1099 : (2013) 171 PLR 209
High Courts07 May 2013Dismissed
Butta Singh Bairagi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 209
Punjab Panchayati Raj Act, 1994 — Section 11(4)
High Courts07 May 2013Disposed Off
M/s. Jai Timber Traders and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 202
Punjab Agricultural Produce Markets Act, 1961 — Section 23
High Courts07 May 2013Allowed
Seema Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 986 : (2014) 1 PLR 61 : (2013) 171 PLR 210
High Courts07 May 2013
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts07 May 2013
Nijma Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts07 May 2013Dismissed
Suresh Chand Vs Sunder Lal and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 212
High Courts07 May 2013Dismissed
Ram Avtar and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 2 Crimes 267 : (2013) 3 RCR(Criminal) 323
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 151, 482
High Courts07 May 2013
Dr. Sanjeev Puri and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 419
High Courts07 May 2013Dismissed
Surinder Pal Kaur and Another Vs Sat Pal and Another
Punjab And Haryana At Chandigarh · (2013) 171 PLR 171 : (2013) 4 RCR(Civil) 97 : (2013) 2 RCR(Rent) 321
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 May 2013Dismissed
Naulakha Theatre Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 354 : (2013) 64 VST 481
Constitution of India, 1950 — Article 299
High Courts07 May 2013Allowed
New India Assurance Company Ltd. Vs Suresh Rani and Others
Punjab And Haryana At Chandigarh · (2013) 4 ACC 480
High Courts07 May 2013
Pro. Harkirat Joshi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 755
High Courts06 May 2013
Mahindra and Mahindra Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 70 VST 332
High Courts06 May 2013Dismissed
Modern Hind Senior Secondary School Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 172 PLR 61
High Courts06 May 2013
Harkiran Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 3 SCT 473
High Courts06 May 2013
Commissioner of Income Tax (Central), Ludhiana Vs M/s. S.A. Builders Limited
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0152
High Courts06 May 2013
Kulwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0147
High Courts06 May 2013Dismissed
Dr. Pooja Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 170