COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 181 of 226

High Courts03 May 2013Dismissed

M.P. Gupta Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 252

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 323, 34, 367, 406, 420Constitution of India, 1950 — Article 21, 226, 32

High Courts02 May 2013Dismissed

Pran Nath Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0248

Improvement Trust Land Disposal Rules, 1976 — Rule 2(e)

High Courts02 May 2013Dismissed

Mukhtiar Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 433

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 2(g)(6), 7

High Courts02 May 2013Dismissed

Narinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 430

High Courts02 May 2013

Ujagar Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 428

High Courts02 May 2013Dismissed

M/s. Ropar Construction Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 419

Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 4(1)

High Courts02 May 2013Allowed

Gurdial Singh Vs Surjit Singh and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 407

Limitation Act, 1963 — Section 5

High Courts02 May 2013Dismissed

Smt. Prem S. Kumar Vs Tilak Raj Kalra and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 404

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts02 May 2013

Vikram Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2013) 4 RCR(Criminal) 398

High Courts02 May 2013Allowed

Avtar Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 414

High Courts02 May 2013Dismissed

Satinder Pal Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 411 : (2013) 4 SCT 613

High Courts02 May 2013Dismissed

Chaman Lal and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 409

High Courts02 May 2013

Dinesh Gupta Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 05 P&H CK 0184

High Courts02 May 2013Allowed

Gram Panchayat Vs Deputy Commissioner and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 424 : (2013) 3 RCR(Civil) 759 : (2013) 2 RCR(Rent) 33

Constitution of India, 1950 — Article 226, 227

High Courts02 May 2013Disposed Off

Thapar Institute of Engineering and Technology Employees Association Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 3 SCT 447

High Courts02 May 2013

Ravi Overseas and Another Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) 21 GSTR 162

Customs Act, 1962 — Section 130

High Courts02 May 2013Dismissed

New India Assurance Co. Ltd. Vs Maha Singh and Others

Punjab And Haryana At Chandigarh · (2014) ACJ 881 : (2013) 171 PLR 220

High Courts02 May 2013Dismissed

Bittu Singla Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 620

High Courts02 May 2013Dismissed

New India Assurance Co. Ltd. Vs Paramjit Kaur and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 621

High Courts02 May 2013

Swastik Tubes Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 65 VST 316