COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2013

4,505 judgments · page 187 of 226

High Courts12 Apr 2013Dismissed

Kamla Devi Vs Financial Commissioner (Appeals) and Others

Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 310

Punjab Land Reforms Act, 1972 — Section 15Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B, 14, 14A, 15

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High Courts12 Apr 2013

Ikbal Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2014) 1 PLR 40 : (2013) 2 RCR(Civil) 917

Punjab Panchayati Raj Act, 1994 — Section 3

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High Courts12 Apr 2013Disposed Off

ICICI Lombard General Insurance Company Limited Vs Gaytri Devi and Others

Punjab And Haryana At Chandigarh · (2013) 2 PLR 837 : (2013) 3 RCR(Civil) 580

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High Courts12 Apr 2013

Kuldeep Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0103

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High Courts12 Apr 2013

Pardeep Kumar and Another Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0084

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High Courts12 Apr 2013Allowed

M/s. Lord Budha Society and Others Vs State Bank of Patiala and Another

Punjab And Haryana At Chandigarh · AIR 2013 P&H 218 : (2014) 2 BC 588 : (2013) 171 PLR 146

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High Courts12 Apr 2013Allowed

Jagraj Singh (No. 14412115K) Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) 3 SCT 498

Armed Forces Tribunal Act, 2007 — Section 16, 16(2)Indian Penal Code, 1860 — Section 354Army Rules, 1954 — Rule 115, 115(1), 115(2)

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High Courts12 Apr 2013Allowed

Khurshid Ahmed, ASI Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 2 PLR 776 : (2013) 3 SCT 589

Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 120B, 148, 149, 279, 307

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High Courts12 Apr 2013

Sanjiv Nagpal Vs Atul Sharma

Punjab And Haryana At Chandigarh · (2014) 1 ILR (P&H) 494

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High Courts11 Apr 2013

Shyam Lal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 664 : (2013) 3 SCT 730

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High Courts11 Apr 2013

Rupinder Sharma @ Komal Sharma and Others Vs Spr. Basant Kumar and Another

Punjab And Haryana At Chandigarh · (2014) 3 ACC 48 : (2014) ACJ 869 : (2013) 171 PLR 658

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High Courts11 Apr 2013Allowed

Ishwar Singh Vs Kurukshetra University and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 817 : (2013) 3 SCT 493

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High Courts11 Apr 2013

Dalbir Chand and Others Vs Gram Panchayat and Others

Punjab And Haryana At Chandigarh · (2013) 171 PLR 196 : (2013) 3 RCR(Civil) 206

Forest Act, 1927 — Section 29Punjab Village Common Lands (Regulation) Act, 1961 — Section 14A, 14A(a), 2(bb), 5

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High Courts11 Apr 2013

Ram Karan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0118

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High Courts11 Apr 2013

Narinder Kumar Vs Chandrup Singh

Punjab And Haryana At Chandigarh · (2013) 2 PLR 769 : (2013) 3 RCR(Civil) 703 : (2013) 2 RCR(Rent) 127

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High Courts11 Apr 2013

Narinder Kumar s/o Jansu Ram Vs Chandrup Singh s/o Naranjan Singh

Punjab And Haryana At Chandigarh · (2013) 2 Law Herald 1190

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts11 Apr 2013Allowed

Shanno Devi Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2013) 2 PLR 773 : (2013) 3 SCT 518

Constitution of India, 1950 — Article 14

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High Courts11 Apr 2013Dismissed

Shiv Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 3 SCT 574

Constitution of India, 1950 — Article 226

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High Courts11 Apr 2013Dismissed

Rajiv Panwar Vs Bahal Singh Dhindsa

Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0041

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High Courts11 Apr 2013

Jaideep Kadian Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2013) 4 SCT 293

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