High Courts04 Apr 2013
Satish Kumar Vs Indian Overseas Bank and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 283
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 191 of 226
High Courts04 Apr 2013
Arun Kumar Goyal Vs Payal Aggarwal
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0007
High Courts03 Apr 2013Dismissed
New India Assurance Co. Ltd. Vs Roshni Devi
Punjab And Haryana At Chandigarh · (2013) 2 PLR 798
High Courts03 Apr 2013Dismissed
Garib Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 792
High Courts03 Apr 2013Allowed
Navneet Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 482
High Courts03 Apr 2013Allowed
Nachattar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 114 : (2013) 3 RCR(Civil) 384
Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2013Dismissed
Sanjay Kumar Vs Bhateri
Punjab And Haryana At Chandigarh · (2013) 171 PLR 186 : (2013) 3 RCR(Civil) 223
Hindu Marriage Act, 1955 — Section 13, 13A(1), 24, 9
High Courts03 Apr 2013
H.C. Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 214 : (2013) 3 SCT 242
Constitution of India, 1950 — Article 141Punjab Value Added Tax Act, 2005 — Section 12(3), 12(5), 12(6), 15(5), 15(6)
High Courts03 Apr 2013
Ram Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 325
High Courts03 Apr 2013
Abhishek Rishi Vs State of Punjab and Others Anil Kumar Sharma Vs Punjab State Agriculture Marketing Board and Others
Punjab And Haryana At Chandigarh · (2013) LabIC 3036 : (2013) 5 LLN 732 : (2013) 3 SCT 1
Constitution of India, 1950 — Article 10(3), 14, 15, 15(1), 15(2)Public Employment (Requirement as to Residence) Act, 1957 — Section 3Punjab Panchayati Raj Act, 1994 — Section 155, 156, 157, 158, 159
High Courts03 Apr 2013Allowed
Ram Diya and Another Vs The Additional Director, Consolidation and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 183
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 21(2), 42
High Courts03 Apr 2013Allowed
Smt. Vidya Devi and Another Vs Financial Commissioner and Principal Secretary to Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 124
Haryana Co-operative Societies Act, 1984 — Section 102, 102(2), 102(3), 103, 114Punjab Co-operative Societies Act, 1961 — Section 55(2)
High Courts03 Apr 2013
Surjit Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 195(1)(b)(ii), 195(a)(b)(ii), 195(b)(ii), 482
High Courts03 Apr 2013Allowed
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 2 PLR 795 : (2013) 4 RCR(Civil) 347
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts03 Apr 2013Dismissed
Ramesh Kumar Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0030
High Courts03 Apr 2013Disposed Off
Shiv Raj and Others Vs Kurukshetra University
Punjab And Haryana At Chandigarh · (2013) 171 PLR 180 : (2013) 3 SCT 595
High Courts02 Apr 2013
Sudarshan Kumar Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2013) 3 RCR(Civil) 347
Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 2013
Reckitt Benckiser (India) Limited Vs Landmark Builders Private Limited and Others
Punjab And Haryana At Chandigarh · (2013) 04 P&H CK 0097
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 17, 8
High Courts02 Apr 2013
Court on its own motion Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Criminal) 606
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 201, 217, 218, 306Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts02 Apr 2013Disposed Off
Kiran Bala and Others Vs Rajeev Sharma and Others
Punjab And Haryana At Chandigarh · (2013) 2 PLR 790 : (2013) 3 RCR(Civil) 474