High Courts21 Apr 2011Dismissed
Vinay Kumar etc Vs Jatin etc.
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0211
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 98 of 196
High Courts21 Apr 2011
Ex. Subedar Om Parkash Yadav Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0205
High Courts21 Apr 2011Dismissed
Dhillon Enterprises Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2011) 186 ECR 312 : (2011) 269 ELT 492
Customs Act, 1962 — Section 111, 125, 130
High Courts21 Apr 2011
Gurnam Singh Vs Deputy Commissioner-cum-Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0197
High Courts21 Apr 2011
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0194
Penal Code, 1860 (IPC) — Section 120(B), 307, 380, 427, 436
High Courts21 Apr 2011Allowed
Chandigarh Administration Vs Ambala Bus Syndicate Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0180
Motor Vehicles Act, 1939 — Section 58, 63, 66Motor Vehicles Act, 1988 — Section 100(2), 100(3), 102, 104, 108Punjab Reorganisation Act, 1966 — Section 74
High Courts21 Apr 2011Dismissed
Rajinder Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0172
High Courts21 Apr 2011
Angrez Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Apr 2011Dismissed
Goel Company and Another Vs Shri Krishan Tractors
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0170
High Courts21 Apr 2011Dismissed
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Apr 2011Dismissed
Sahab Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2011Dismissed
Smt. Amarjit Kaur Saini and Others Vs Sh. Krishan Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0167
High Courts21 Apr 2011Allowed
Rakesh Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 297
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 36A(4)
High Courts21 Apr 2011Allowed
Ram Nath Chandok and Others Vs State of Punjab and Others Sudesh Kumar (A.C.T) and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 118
High Courts21 Apr 2011
Sukhbir Singh Rathee Vs Chief Administrator, HUDA
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0160
High Courts21 Apr 2011
Gauraksha Dal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0159
Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts21 Apr 2011Dismissed
Fateh Mohammad and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 342, 355, 365, 506
High Courts21 Apr 2011Dismissed
Jatinder Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0154
Constitution of India, 1950 — Article 14, 16(1), 226
High Courts21 Apr 2011
Ruksana Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0153
Constitution of India, 1950 — Article 14, 16, 42East Punjab Urban Rent Restriction Act, 1949 — Section 3Haryana Panchayati Raj Act, 1994 — Section 175(1), 177(1)
High Courts21 Apr 2011Allowed
Manjit Singh Vs Raminder Singh
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0121