High Courts25 Apr 2011Dismissed
Anil Kumar Vs State of Punjab ad Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 97 of 196
High Courts25 Apr 2011Allowed
Smt. Rakhi Gupta and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0162
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Apr 2011Dismissed
Puneet Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts25 Apr 2011Dismissed
Raju alias Vicky Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts25 Apr 2011Allowed
State of Punjab Vs Sarabjit Singh and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 801
Constitution of India, 1950 — Article 14, 16, 16(1), 32, 39(d)Pharmacy Act, 1948 — Section 31
High Courts21 Apr 2011Dismissed
Arjinder Singh Vs M/s Virk Brothers
Punjab And Haryana At Chandigarh · (2012) 166 PLR 104
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17
High Courts21 Apr 2011Dismissed
State of Punjab and Another Vs Morinda Cooperative Sugar Mills Ltd.
Punjab And Haryana At Chandigarh · (2012) 47 VST 54
Punjab Value Added Tax Act, 2005 — Section 2(zg), 68
High Courts21 Apr 2011Allowed
Anita and Others Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 125, 407, 482Guardians and Wards Act, 1890 — Section 24, 25Hindu Marriage Act, 1955 — Section 9
High Courts21 Apr 2011
The Haryana State Co-operative Supply and Marketing Federation Ltd. Vs Prem Singh and Another Prem Singh, Ex-Field Inspector Vs The Haryana State Co-operative Supply and Marketing Federation Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0296
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts21 Apr 2011
Karan Saggar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts21 Apr 2011
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0288
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts21 Apr 2011
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 438(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21Penal Code, 1860 (IPC) — Section 120B, 188, 379
High Courts21 Apr 2011
Mandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Apr 2011
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 438(2)Penal Code, 1860 (IPC) — Section 419, 420
High Courts21 Apr 2011
Surjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0249
Penal Code, 1860 (IPC) — Section 304B
High Courts21 Apr 2011
Chander Shekhar Jolly Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0248
High Courts21 Apr 2011Dismissed
The Pillu Khera Co-operative Transport Society Ltd. Vs Excise and Taxation Commissioner-cum-Revisional Authority (PGT) and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0233
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Allowed
M/s Bharat Steel Fabricators and Engineers Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 133 FLR 568 : (2012) 3 LLJ 584 : (2012) 166 PLR 124
Payment of Gratuity Act, 1972 — Section 7
High Courts21 Apr 2011Allowed
Dalel Singh Vs Financial Commissioner-Cum-Secretary, Revenue, Haryana and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 119
High Courts21 Apr 2011Allowed
National Insurance Co. Ltd. Vs Sunita Devi and Others Sunita Devi and Others Vs Ram Karan Pal and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0227