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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 99 of 196

High Courts21 Apr 2011

Jasvir Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0120

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
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High Courts21 Apr 2011Dismissed

Satbir Vs State Bank of Patiala

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0112

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 83, Order 21 Rule 83(2), Order 21 Rule 84, Order 21 Rule 86
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High Courts21 Apr 2011Allowed

Maherdin and others Vs Smt. Medha and another

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 326 : (2011) 3 RCR(Civil) 285

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A, 15(2), 5Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 42, 5
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High Courts21 Apr 2011Allowed

Smt. Naveen Malik Vs Rajbir Singh Malik

Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Protection of Women from Domestic Violence Act, 2005 — Section 12
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